ITAT Pune Bench
17,219 judgments
PRAPHULL KALURAM SHIVALE,PUNE vs CENTRAL CIRCLE 2(4), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ACIT, CENTRAL CIRCLE-1, NASHIK, NASHIK vs RAJENDRA RASIKLAL SHAH, NASHIK
ACIT, CENTRAL CIRCLE-1, NASHIK, NASHIK vs RAJENDRA RASIKLAL SHAH, NASHIK
PER DR. MANISH BORAD (Accountant Member)
ABIL REALTY PVT. LTD.,PUNE vs ITO, WARD 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
HANUMANTRAO CHOUDHARI KALBHAIRAVNATH NAGRI SAHAKARI PATSANSTHA MARYADIT,PUNE vs THE INCOME TAX OFFICER, WARD-14(3), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
GEMS CHAMBER OF COMMERCE ASSOCIATION,NASHIK vs CIT(EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NAVCHAITANYA NAGARI SAHAKARI PATSANSTHA LIMITED ATTI,SATARA vs INCOME TAX OFFICER WARD 1, SATARA, SATARA
Ld. CIT(A) and to restore the issue raised on merits for necessary adjudication by Ld. CIT(A). Though Ld. DR oppose his request, we considering the facts of the case and also the contents of the application for condonation of delay filed before Ld. CIT(A), decide to condone the delay in filing of the appeal before Ld. CIT(A).
AMIT DHANOMAL HARYANI,KOLHAPUR vs THE INCOME TAX OFFICER WARD 1(1), KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI VINAY BADERA,PUNE vs ACIT CIRCLE 3, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
WORSHIP EARTH FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
WORSHIP EARTH FOUNDATION,PUNE vs CIT (EXEMPTIONS) PUNE, PUNE
SANJAY MOHANLAL BAFNA,PUNE vs ACIT, CIRCLE 5, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI BALAJI KHAJGI TEACHER CO OP CREDIT SOCIETY LIMITED,JALNA vs ITO WARD 1 JALNA, JALNA
Dr. MANISH BORAD (Accountant Member)
PRAKASH RAMCHANDRA SAWANT,SINDHUDURG vs INCOME TAX OFFICER, KUDAL
Dr. MANISH BORAD (Accountant Member)
AJIT JINNAPPA GATARE,SANGLI vs ITO WARD 1 SANGLI, SANGLI
Dr. MANISH BORAD (Accountant Member)
VIKRAM VASANTRAO KALE,AHILYANAGAR vs I.T.O WARD-2, AHILYANAGAR, AHILYANAGAR
Dr. MANISH BORAD (Accountant Member)
VIKRAM VASANTRAO KALE,AHILYANAGAR vs I.T.O WARD-2, AHILYANAGAR, AHILYANAGAR
PER DR. MANISH BORAD (Accountant Member)
I T S P M M SEVAKANCHI SAHAKARI PATSANSTHA MARYADIT,PUNE vs THE INCOME TAX OFFICER, WARD-2(10, KOLHAPUR, KOLHAPUR
Dr. MANISH BORAD (Accountant Member)
MAHESH DATTAGURU KUNTE,SINDHUDURG vs NATIONAL FACELESS ASSESSMENT CENTRE , DELHI
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
