← All Benches

ITAT Pune Bench

17,219 judgments

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2842/PUN/2024[2023-24]Status: Disposed12/3/2025AY 2023-24

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARNAJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2841/PUN/2024[2023-24]Status: Disposed12/3/2025AY 2023-24

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2840/PUN/2024[2022-23]Status: Disposed12/3/2025AY 2022-23

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2839/PUN/2024[2022-23]Status: Disposed12/3/2025AY 2022-23

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2838/PUN/2024[2022-23]Status: Disposed12/3/2025AY 2022-23

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2837/PUN/2024[2022-23]Status: Disposed12/3/2025AY 2022-23

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2836/PUN/2024[2021-22]Status: Disposed12/3/2025AY 2021-22

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2835/PUN/2024[2021-22]Status: Disposed12/3/2025AY 2021-22

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,GHAZIABAD vs DCIT-CPC-TDS, GHAZIABAD

ITA 2834/PUN/2024[2021-22]Status: Disposed12/3/2025AY 2021-22

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2833/PUN/2024[2021-22]Status: Disposed12/3/2025AY 2021-22

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2832/PUN/2024[2020-21]Status: Disposed12/3/2025AY 2020-21

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2831/PUN/2024[2020-21]Status: Disposed12/3/2025AY 2020-21

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2830/PUN/2024[2020-21]Status: Disposed12/3/2025AY 2020-21

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS , GHAZIABAD

ITA 2829/PUN/2024[2019-20]Status: Disposed12/3/2025AY 2019-20

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2828/PUN/2024[2019-20]Status: Disposed12/3/2025AY 2019-20

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2827/PUN/2024[2019-20]Status: Disposed12/3/2025AY 2019-20

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2826/PUN/2024[2018-19]Status: Disposed12/3/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARNAJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2825/PUN/2024[2018-19]Status: Disposed12/3/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2824/PUN/2024[2018-19]Status: Disposed12/3/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD

ITA 2823/PUN/2024[2018-19]Status: Disposed12/3/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)