ITAT Pune Bench
17,219 judgments
SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SPRUCE ENTERPRISES PRIVATE LIMITED,ICHALKARANJI vs DCIT-CPC-TDS, GHAZIABAD,
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DYNAPAC ROAD CONSTRUCTION EQUIPMENT (INDIA) PRIVATE LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND ACIT CIRCLE 8, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FAURECIA SYSTEMES DECHAPPEMENT,PUNE vs ASSISSTANT COMMISIONER OF INCOME TAX, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FAURECIA INTERIEUR INDUSTRIE,PUNE vs ASSISTANT COMMISIONER OF INCOME TAX, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FAURECIA INTERIEUR INDUSTRIE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX ( INT. TAX), CIRCLE -1, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FAURECIA INTERIEUR INDUSTRIE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX ( INT. TAX) , PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR VISHAL SUBHASHGIR GIRI,AURANGABAD vs ITO, WARD-1(5), AURANGABAD, AURANGABAD
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMESH VITTHAL CHAUDHARI,JALGAON vs INCOME TAX OFFICER,WARD 2(1),JALGAON, JALGAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANSKRITIK MANDAL,AHMEDNAGAR vs DCIT EXEMPTION, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
ASSTT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PMT BUILDING PUNE vs JAIPRAKASH PRAVINCHANDRA SHROFF, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BALAJI UDYOG,JALGAON vs ITO WARD 1(3), JALGAON
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INDUMATI HP GAS GRAMIN VITRAK,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MS IMSOFER MANUFACTURING INDIA PRIVATE LIMITED (NOW KNOWN AS FERRERO INDIA PRIVATE LIMITED),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)– PUNE AND NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, PUNE AND NFAC (DELHI)
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BHIMASHANKAR SSK LTD,PUNE vs ACIT- CIRCLE-8, PUNE, PUNE
SHRI R.K.PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRAVIN BABANRAO TAMBE,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAILASWASI NARAYAN ALIAS BAPU PATIL SHIKSHAN PRASARAK MANDAL,KOLHAPUR vs INCOME-TAX OFFICER, WARD 1(2), KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SACHIN PANDURANG ALHAT ,PUNE vs INCOME TAX OFFICER, WARD 10(2), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE GUJARATI SANKALP SEVA SANSTHA,THANE vs CIT (EXEMPTIONS), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BRAJESH RAMCHANDRA SINGH EDUCATION SOCIETY,THANE vs CIT (EXEMPTIONS), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
