ITAT Pune Bench
17,219 judgments
SHRI HARESH EDUCATION SOCIETY,THANE vs CIT (EXEMPTIONS), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GYANYOG EDUCATIONAL TRUST,PALGHAR vs CIT (EXEMPTIONS), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JITENDRA SUNITA EDUCATION SOCIETY,THANE vs CIT (EXEMPTIONS), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RESILIENT COSMECEUTICALS PRIVATE LIMITED,PUNE vs DCIT, CIR-5, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RESILIENT CONSMECEUTICALS PRIVATE LIMITED,PUNE vs DCIT, CIRCLE-5, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIRANG GOVIND PHADTARE,PUNE vs ITO WARD 10(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAILEELA FOUNDATION TRUST,NATAL vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INVENTIVE GLOBAL SOLUTIONS PRIVATE LIMITED,PUNE, MAHARASHTRA vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE, MAHARASHTRA
SHRI MAHESH PRALHAD MAGAR,PUNE vs ITO WARD (14)1, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7 PUNE, PUNE vs KOLTE PATIL INTEGRATED TOWNSHIPS LIMITED, PUNE
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7 PUNE, PUNE vs KOLTE PATIL INTEGRATED TOWNSHIPS LIMITED, PUNE
KAI DIGAMBARRAO PADVI TRIBAL GOVT ASHRAM SCHOOL TEACHERS AND SERVANT CO-OP PATPEDHI LTD,TALODA vs INCOME TAX OFFICER, WARD-1, DHULE, DHULE
DR.MANISH BORAD (Accountant Member)
HETAL RAKESH MEHTA,MUMBAI vs ACIT, CC-1(2), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAHAKARMAHARSHI BHAUSAHEB THORAT SAHAKARI SAKHAR KARKHANA LIMITED,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FAURECIA AUTOMOTIVE SEATING INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJYA RAKHIV POLICE BAL GAT KRAMANK 6 KARMACHARI SAH PATPEDHI LTD,DHULE vs ITO WARD 1, DHULE
DR.MANISH BORAD (Accountant Member)
M/S. FAURECIA AUTOMOTIVE SEATING INDIA PVT.LTD,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9,, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAVI PICHAYA,,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,,
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAVI PICHAYA , DIRECTOR IN HEXTECH ENGINEERS INDIA PVT.LTD,,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1,, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD HINGOLI CAMP AT PARBHANI, PARBHANI vs RAJARAM RAMSWARUP JAJU, SELU PARBHANI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)