ITAT Pune Bench
17,219 judgments
VIJAYGOPAL PARASRAM ATAL,NASHIK vs DCIT, CENTRAL CIRCLE 1, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAHAYOG CHARITABLE TRUST,NASHIK vs CIT(E), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-2, AHMEDNAGAR vs BABASAHEB KAWAD NIGHOJ NAGARI SAHAKARI PATSANSTHA MARYADIT , AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI GANESH BHIVRAJ BHUTADA,PUNE vs ACIT, CENTRAL CIRCLE1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI GANESH BHIVRAJ BHUTADA,PUNE vs ACIT, CENTRAL CIRCLE1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DCIT, CIRCLE-8, , PUNE vs POSCO INDIA PUNE PROCESSING CENTER PVT. LTD., PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT,CIRCLE-8, PUNE vs POSCO INDIA PUNE PROCESSING CENTER PVT. LTD., PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIJAY AGRO PVT. LTD. ,SATARA vs ITO, WARD-2,SATARA, SATARA
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANJAY BALASAHEB SHELAKE,SANGLI vs CIT(A), SANGLI, SANGLI
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHAHID CAPTAIN SUSHANT GODBOLE FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SCINDIA PRATISHTHAN AURANGABAD,AURANGABAD vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SCINDIA PRATISHTHAN AURANGABAD,AURANGABAD vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
P PUJYA BHALCHANDRA MAHARAJ NAGARI SAHKARI PAT SANSTHA MARYADIT KHAREPATAN,KANKAVALI vs INCOME TAX OFFICER, SINDHUDURG
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ARCHANA PRASHANT DATE,PUNE vs ITO, WARD 11(1), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAAN EDUCATION SOCIETY ,PUNE vs CIT EXEMPTION , PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SRI SAI SANSKAR TRUST,RAIGAD vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI GAJANAN MAHARAJ SEVA TRUST MOTALA,MOTOLA vs CIT EXEMPTION PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ANANDRAO TUKARAM KHOBARE,PUNE vs ITO, WARD 4(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI BALAJI MANDIR, SAMBHAJINAGAR,SAMBHAJINAGAR vs COMMISSIONER OF INCOME TAX(EXEMPTION), PUNE, PUNE
ELLORA CONSTRUCTION PRIVATE LIMITED,AURANGABAD vs DCIT, CIRCLE-1, AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
