ITAT Pune Bench
17,219 judgments
ABICHANDANI CHARITABLE FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION),PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S P.N. GADGIL & SONS,PUNE vs DCIT, CIRCLE 6, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KUMBARE ENTERPRISES,PUNE vs CIT, CENTRAL CIRCLE 1(3), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHEELA DEEPAK GUNDECHA,PUNE vs ITO WARD 2(1), PUNE
DR.MANISH BORAD (Accountant Member)
FAURECIA INTERIEUR INDUSTRIES,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1,PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VESSOMAG,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NALANDA BAHUDDESHIYA SEVABHAVI SANSTHA JALNA ,JALNA vs CIT EXEMPTION , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2616/PUN/2024 Nalanda Bahuddeshiya Sevabhavi Vs. CIT (Exemption), Sanstha Jalna, Plot No.61, Vishwajit, Ambad Road, Pangarkar Nagar, Jalna - 431 203 Maharashtra PaN: AACTN2941F Appellant Pune Respondent Appellant by Revenue by Date of hearing Date of pronouncement : : : : Shri Piyush Bafna, Shri Akash Parakh Shri Chandra Vijay 22.01.2025 04.03.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Me
KHANDESH GOSEWASHRAMANTARGAT GOSHALA,DHULE vs CIT EXEMPTION PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMT.L.B.JOSHI FOUNDATION,KALHER vs NAVEEN GUPTA, CIT EXEMPTION, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMT.L.B. JOSHI FOUNDATION,KALHER vs NAVEEN GUPTA, CIT EXEMPTION, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DURGA KAILAS GUPTA,MALEGAON vs INCOME TAX OFFICER, MALEGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.2425, 2427, 2435 & 2436/PUN/2024 निर्धारण वर्ष/Assessment Years: 2015-16, 2017-18, 2013-14 & 2013-14 | Appellant / Assessee || Respondent / Revenue | |---|---| | Durga Kailas Gupta, || V The Income Tax Officer, | | New Janta Building, || S | | G.No.425, P.No.5, Chalisgaon | | Phata, Maharashtra – 423203. | | PAN: ALAPG0234F || | Assessee by | Shri Pramod S Shingte – AR Revenue by | Shri Ramnath
DURGA KAILAS GUPTA,MALEGAON vs INCOME TAX OFFICER, MALEGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DURGA KAILAS GUPTA,MALEGAON vs INCOME TAX OFFICER, MALEGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.2425, 2427, 2435 & 2436/PUN/2024 निर्धारण वर्ष/Assessment Years: 2015-16, 2017-18, 2013-14 & 2013-14 | Appellant / Assessee | V | Respondent / Revenue | |-------------------------------------|---|----------------------| | Durga Kailas Gupta, | S | The Income Tax Officer, | | New Janta Building, | | | | G.No.425, P.No.5, Chalisgaon | | | | Phata, Maharashtra – 423203. | | | | PAN: ALAPG0234
DURGA KAILAS GUPTA,MALEGAON vs INCOME TAX OFFICER, MALEGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.2425, 2427, 2435 & 2436/PUN/2024 निर्धारण वर्ष/Assessment Years: 2015-16, 2017-18, 2013-14 & 2013-14 | Appellant / Assessee | V | Respondent / Revenue | |---|---|---| | Durga Kailas Gupta, | S | The Income Tax Officer, | | New Janta Building, | | G.No.425, P.No.5, Chalisgaon | | Phata, Maharashtra – 423203. | | PAN: ALAPG0234F | | Assessee by | Shri Pramod S Shingte – AR | | Revenue by | Shri Ra
KULKARNI RAMESH UDDHV (HUF),NASHIK vs INCOME TAX OFFICER, WARD-1(3), NASHIK, NASHIK
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA vs THE KARAD URBAN CO. OP. BANK LTD KARAD, KARAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DONATE AID SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DONATE AID SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARJUN BHAIRU BHANGIRE,PUNE vs ITO WARD 14,, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ABHIMAYU ARJUN BHANGIRE,PUNE vs ITO 14(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)