ITAT Pune Bench
17,219 judgments
ABHIMAYU ARJUN BHANGIRE,PUNE vs ITO 14(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE AMBIKA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
REHAU POLYMERS PVT.LTD,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8,, PUNE
ANNASAHEB RAMESH CHHAGANLAL AJMERA NAGARI SAHAKARI PATSANSTHA LTD.,DHULE vs ACIT CIRCLE, DHULE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
LATE. MAMASAHEB MOHOL VIDYA VIKAS MANDAL,PUNEQ vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANKIT DILIP SETHI,AURANGABAD vs ITO WARD 1(1), AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ANKIT DILIP SETHI,AURANGABAD vs ITO, WARD-1(1), AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ANKIT DILIP SETHI,AURANGABAD vs ITO, WARD 1(1), AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRAKASH METAL INDISTRIES,PUNE vs INCOME TAX OFFICER 5(3), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
EATON TECHNOLOGIES PRIVATE LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
USHA J. SHAH,,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2,, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWATANTRYAVIR SAVARKAR NAGARI SAHAKARI PATANSTHA MARYADIT,NASHIK vs THE INCOME-TAX OFFICER, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SWATANTRYAVIR SAVARKAR NAGARI SAHAKARI PATANSTHA MARYADIT,NASHIK vs THE INCOME-TAX OFFICER, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
POPATRAO DASHRATHRAO SURYAWANSHI,PUNE vs INCOME TAX OFFICER, WARD 7 (3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
POPATRAO DASHRATHRAO SURYAWANSHI,PUNE vs INCOME TAX OFFICER 7(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VIDYARTHI VIKAS MANDAL,SANGLI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GRAM URJA HUMAN DEVELOPMENT FOUNDATION,AMBAJOGAI vs CIT, PUNE
GRAM URJA HUMAN DEVELOPMENT FOUNDATION,AMBEJOGAI vs CIT, PUNE
SURESH GULABCHAND OSWAL,PUNE vs ITO WARD 6(3), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI AMARDEVI NAGARI SAHAKARI PATSANSTHA,PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE
SHRI R.K. PANDA, VICE PRESIDENT\nAND\nMS. ASTHA CHANDRA, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.2447/PUN/2024\nनिर्धारण वर्ष / Assessment Year: 2018-19\nShri Amardevi Nagari Sahakari\nPatsanstha,\nShelarwadi, Post Dehu Road, Tal –\nHaveli, 412101\nVs.\nITO, Ward – 9(3),\nPune\nPAN: AABAS5274L\nअपीलार्थी / Appellant\nप्रत्यर्थी / Respondent\nAssessee by :\nShri Nitin Rander (through\nvirtual)\nDepartment by :\nShri Ramnath P. Murkunde,\nDate of hearing :\n24-02-2025\nDate of\nPronouncement
