ITAT Pune Bench
17,219 judgments
ARMED FORCES EX OFFICERS MULTI SERVICES CO OPERATIVE SOC. ,PUNE, MAHARASHTRA vs INCOME TAX OFFCIER, NFAC, PUNE
BALASAHEB GANPAT JARE,BEED vs ITO WARD 1(5), AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BALASAHEB GANPAT JARE,BEED vs ITO WARD 1(5), AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHANAYAA INDUSTRIES PRIVATE LIMITED,PANVEL vs INCOME TAX OFFICER, PANVEL
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NASHIK DISTRICT PRIMARY TEACHERS CO-OP CREDIT SOCIETY LTD,NASHIK vs ITO WARD 1(1), NASHIK
NASHIK DISTRICT PRIMARY TEACHERS CO-OP CREDIT SOCIETY LTD,NASHIK vs ITO WARD 1(1), NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI MARTAND DEOSANSTHAN JEJURI,PUNE vs ITO, EXEMPTION WARD 1(2), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MANASVI MEDIA SOLUTIONS PRIVATE LIMITED,NAVI MUMBAI MAHARASHTRA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, PANVEL
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LATIKA SAKHARAM PATIL,RAJASTHAN vs THE INCOME TAX OFFICER, WARD-1(1), JALGAON
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), PUNE vs SURESH KUMAR LAKHOTIA , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE AYYAPPA TRUST,NASHIK vs C.I.T (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAIVALYA DHAMA,PUNE vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LAXMIBAI RAMBHAU PATHARE ,PUNE vs ITO WARD 7(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JAIBHAGWAN BANARASIDAS JINDAL,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHHABABAI MARUTI GADUTE,PUNE vs ITO WARD 12(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
GAUTAM JAYANT SOPAL,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(1), KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DATAR KULMANDAL,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PUNE BENCH OF ASSOCIATION OF PHYSICIANS OF INDIA,PUNE vs THE INCOME TAX OFFICER (E), WARD-1(1),, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PUNE BENCH OF ASSOCIATION OF PHYSICIANS OF INDIA,PUNE vs THE INCOME TAX OFFICER (E), WARD-1(1), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRESHIT KRISHAN MHATRE,RAIGARH vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)