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ITAT Pune Bench

17,219 judgments

SHRI DODESHWAR MAHADEV MANDIR TRUST, SATANA,NASHIK vs CIT, EXEMPTION, PUNE, PUNE

ITA 2605/PUN/2024[-]Status: Disposed25/2/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

KAI SAU. PRAMILABAI RAMKRISHNA MIRAJKAR CHARITABLE TRUST,NASHIK vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE

ITA 2556/PUN/2024[2024-25]Status: Disposed25/2/2025AY 2024-25

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SHRI SAMARTH SHIKSHAN PRASARAK MANDAL,PUNE vs CIT EXEMPTION, PUNE, PUNE

ITA 2545/PUN/2024[2025-2026]Status: Disposed25/2/2025AY 2025-2026

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHREE BRAHMACHAITANYA SEVA MANDAL,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 2498/PUN/2024[-]Status: Disposed25/2/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ARESS FOUNDATION,NAHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 2485/PUN/2024[-]Status: Disposed25/2/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ARESS FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 2484/PUN/2024[-]Status: Disposed25/2/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ARMED FORCES EX OFFICERS MULTI SERVICES CO OPERATIVE SOCIETY,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, NFAC, PUNE

ITA 2408/PUN/2024[2017-2018]Status: Disposed25/2/2025AY 2017-2018

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ARMED FORCES EX OFFICERS MULTI SERVICES CO OPERATIVE SOCIETY LTD,PUNE, MAHARASHTRA vs INCOME TAX OFFCIER, ASSESSMENT UNIT INCOME TAX DEP, PUNE

ITA 2348/PUN/2024[2020-2021]Status: Disposed25/2/2025AY 2020-2021

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ARMED FORCES EX OFFICERS MULTI SERVICES CO OPERATIVE SOCIETY LTD,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, NATIONAL E- ASSESSMENT CENTR, PUNE, MAHARASHTRA

ITA 2347/PUN/2024[2018-2019]Status: Disposed25/2/2025AY 2018-2019

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ARMED FORCES EX OFFCIERS MULTI SERVICES CO OPERATIVE SOC,PUNE, MAHARASHTRA vs INCOME TAX OFFCIER, NFAC, PUNE

ITA 2346/PUN/2024[2016-2017]Status: Disposed25/2/2025AY 2016-2017

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ARMED FORCES EX OFFICERS MULTI SERVICES CO OPERATIVE SOC,PUNE, MAHARASHTRA vs INCOME TAX OFFCIER, NFAC, PUNE, MAHARASHTRA

ITA 2345/PUN/2024[2015-2016]Status: Disposed25/2/2025AY 2015-2016

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ARMED FORCES EX OFFICERS MULTI SERVICES CO OPERATIVE SOC,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, NFAC, PUNE, MAHARASHTRA

ITA 2344/PUN/2024[2014-2015]Status: Disposed25/2/2025AY 2014-2015

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SNEHALAYA,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

ITA 2291/PUN/2024[-]Status: Disposed25/2/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHREE VEERALAYAM JAIN AHINSA TIRTH,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

ITA 2215/PUN/2024[-]Status: Disposed25/2/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHRI DATTA MAHARAJ TEMPLE,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR

ITA 2124/PUN/2024[AY 2025-26]Status: Disposed25/2/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHRI DASHANEMA MANGAL KARYALAYA MANDAL PUNE,PUNE vs CIT EXEMPTION, PUNE

ITA 1013/PUN/2023[NA]Status: Disposed25/2/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

D.Y. PATIL EDUCATION SOCIETY,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 538/PUN/2020[2012-13]Status: Disposed25/2/2025AY 2012-13

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

D.Y. PATIL EDUCATION SOCIETY,KOLHAPUR vs NT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 537/PUN/2020[2011-12]Status: Disposed25/2/2025AY 2011-12

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

D.Y. PATIL EDUCATION SOCIETY,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 536/PUN/2020[2010-11]Status: Disposed25/2/2025AY 2010-11

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

D.Y. PATIL EDUCATION SOCIETY,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE , KOLHAPUR

ITA 535/PUN/2020[2009-10]Status: Disposed25/2/2025AY 2009-10

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)