ITAT Pune Bench
17,219 judgments
D.Y. PATIL EDUCATION SOCIETY,,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,,
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
D.Y. PATIL EDUCATION SOCIETY,,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,,
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
D.Y. PATIL EDUCATION SOCIETY,,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,,
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
D.Y. PATIL EDUCATION SOCIETY,,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,,
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGBAD vs SHRI PANKAJ RATILAL MUGDIYA, AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DR VIKHE PATIL FOUNDATION,PUNE vs COMMISSIONER OF IN COME TAX(EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AKASH HARESHKUMAR JAIN,KOLHAPUR vs DCIT CIRCLE 1, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HARESHKUMAR DUNGARMAL JAIN,KOLHAPUR vs DCIT, CIRCLE 1, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAMCHANDRAUDAYSINGHJADHAVRAO,PUNE vs ACIT, CIRCLE-3, PUNE
ASHOK VIJAYKUMAR KOTECHA,JALGAON vs ACIT, CIRCLE 1, JALGAON, JALGAON
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CARE FOUNDATION,PUNE vs ITO (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, JALNA, INCOME TAX OFFICE, JALNA vs THE BEED DISTRICT CENTRAL CO-OP. BANK LTD., BEED
INCOME TAX OFFICER, WARD-1, JALNA, INCOME TAX OFFICE, JALNA vs THE BEED DISTRICT CENTRAL CO-OP. BANK LTD., BEED
INCOME TAX OFFICER, WARD-1, JALNA, INCOME TAX OFFICE, JALNA vs THE BEED DISTRICT CENTRAL CO-OP. BANK LTD., BEED
SUHAS DATTATRAY GURAV,BAVDHAN vs ITO WARD 2(5), PMT BUILDING, SWARGATE
DR.MANISH BORAD (Accountant Member)
SHARAD RAMGONDA PATIL,SANGLI vs I.T.O, WARD-1, SANGLI, SANGLI
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ROHIDAS BHIKU JAMBHULKAR,HINJAWADI vs COMMISSIONER OF INCOME TAX (APPEALS) CIT (A), PUNE-3, PUNE
DR.MANISH BORAD (Accountant Member)
AKSHARNANDAN EDUCATION AND FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA SHIVAJI THETE,NASHIK vs ITO WARD 2(1), NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD 1 NANDED, NANDED vs SATYAWAN ARJUNRAO SHINDE, OSMANABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
