ITAT Pune Bench
17,219 judgments
MAHARASHTRA SHIKSHAN PRASARAK MANDAL,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
OM JAY SHANESHWAR CHARITABLE TRUST,OSMANABAD vs CIT(E), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRASHANT BALASAHEB KAGE,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HARSAL JAGANNATH GAVATE,DHULE vs THE INCOME TAX OFFICER, WARD-1, DHULE, DHULE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1622/PUN/2024 निर्धारण वर्ष / Assessment Year: 2013-14 | Harsal Jagannath Gavate, | At Post Khede Dhule, | Dist. Dhule – 424302. | PAN: BDJPG2600P | Appellant/ Assessee V The Income Tax Officer, s Ward-1, Dhule. Respondent / Revenue Assessee by Shri Pramod S Shingte -AR Revenue by Shri Ramnath P Murkunde – DR Date of hearing 17/02/2025 Date of pronouncement | 21/02/2025 आदेश/ ORDER PER DR. MANISH
MAHARASHTRA YOGASANA SPORT ASSOCIATION,AHMEDNAGAR vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKAS ACHYUTRAO MIRAJKAR,PUNE vs ITO WARD-2, DHULE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
SUYOGA VIJAY SHINDE,SATARA vs ITO, WARD-2, SATARA
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
SUYOGA VIJAY SHINDE,SATARA vs ITO, WARD 2, SATARA
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
M.M. PATEL PUBLIC CHARITABLE TRUST,SOLAPUR vs PCIT- CENTRAL, PUNE, PUNE
DCIT-CIRCLE 7 PUNE, BODHI TOWER SALISBURY PARK PUNE vs TRIO CHEMSUCROTECH ENG. PROJECTS PVT. LTD, PUNE
ADARSH SEVA SANSTHA,SANGLI vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ADARSH SEVA SANSTHA,SANGLI vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME, AURANGABAD vs METAROLLS ISPAT PVT. LTD, JALNA
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs METAROLLS ISPAT PVT. LTD., JALNA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
LAXMI BABU DEBNATH,PUNE vs ITO WARD 7 (1), PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
LAXMI BABU DEBNATH,PUNE vs ITO, WARD 7(1), PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
VISHNU SAUDAGAR KSHIRASAGAR,PUNE vs ITO WARD 5(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BANSAL LAND DEVELOPERS,PANVEL vs INCOME-TAX OFFICER WARD 1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DHAVALBUILDERS,PUNE vs ITO WARD 12(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LIONS COMPREHENSIVE EYECARE FOUNDATION ,MIRAJ vs CIT EXEMPTION , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)