ITAT Pune Bench
17,219 judgments
ADARSHA SHIKSHAN MANDAL,SANGLI vs CIT(EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BAJIRAO DNYANESHWAR ANDRE,NIGHOJE CHAKAN vs INCOME TAX OFFICER, AKURDI, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SANTOSH ASHOKRAO BARHANPURKAR,NASHIK vs INCOME TAX OFFICER WARD 2(1), NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LATUR MAHESHWARI MAHASABHA,LATUR vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE RAVIRAJ PASHANKAR DEVELOPERS,PUNE vs PCIT, PUNE-4, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
GRANT MEDICAL FOUNDATION,PUNE vs INCOME TAX OFFICE, EXEMPTION CIRCLE, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
BHARAT SHIKSHAN PRASARAK MALNADAL LATUR,LATUR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAI PAI VISHSWANATHRAO BHEGADE PRATISHTHAN,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KAI PAI VISHSWANATHRAO BHEGADE PRATISHTHAN,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MANOJ MADANLAL CHHAJED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE
SHRI MANOJ MADANLAL CHHAJED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE
RAJENDRA SHYAMKANT SHIVRAME,NASHIK vs ITO WARD 2 (1), NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA SHYAMKANT SHIVRAME,NASHIK vs ITO WARD 2(1), NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CREATIVE FOUNDATION,NANDURBAR vs COMMISSIONER OF INCOME TAX CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LALIT PARASRAM MEGHANI,NASHIK vs ITO, WARD1(1), , NASHIK
DR.MANISH BORAD (Accountant Member)
PRAVIN SAKHARAM GULAMBE,RAIGAD vs ITO WARD 5 , PANVEL
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
NATIONAL ASSOCIATION FOR THE BLIND,SANGLI vs CIT (E), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NATIONAL ASSOCIATION FOR THE BLIND,SANGLI vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AABHAI BAHUUDDESHIYA SANSTHA,SAMBHAJINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KAI RAKHAMABAI NAMDEV MAHADIK BAHUUDDESHIY SEVABHAVI SANSTHA,SANGLI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)