ITAT Pune Bench
17,219 judgments
SPRINGER NATURE TECHNOLOGY AND PUBLISHING SOLUTIONS PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 5, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOW RACHNA RATHI FAMILY TRUST,PUNE vs DY DIRECTOR OF INCOME TAX CPC, BENGULURU
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2713/PUN/2024 Assessment Year : 2022-23 Vs. Dy.DIT, CPC Appellant Respondent Appellant by Shri Nikhil S. Pathak Respondent by Shri Ganesh B Budruk Date of hearing Date of pronouncement 30.04.2025 14.05.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Member)
AUTOCOMP CORPORATION PANSE PRIVATE LIMITED ,PUNE vs ASST. COMMISSIONER OF INCOME TAX, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
AUTOCOMP CORPORATION PANSE PRIVATE LIMITED ,PUNE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
NATHA PANDIT RAUT,PUNE vs DCIT, CIRCLE 2, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SPRINGER NATURE TECHNOLOGY AND PUBLISHING SOLUTIONS PRIVATE LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT AND THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 5, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AIR PRODUCTS PUBLIC LIMITED COMPANY,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION) CIRCLE - 1, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.694/PUN/2025 Assessment Year : 2022-23 Air Products Public Limited Vs. ACIT, Company, (International Hersham Place, Technology Park, Taxation), Molesey Road, Walton-on-Thames, Circle-1, Pune Surrey KT12 4RZ, United Kingdom PAN: AAJCA1648J Appellant Respondent S.A.No.10/PUN/2025 (Arising out of ITA No.694/PUN/2025 Assessment Year : 2022-23 Air Products Public Limited Vs. ACIT, Company, (Internatio
SANJAY DATTARAM GURAV,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIPUL CHANDRAKANT SAWALWADE,PUNE vs THE ITO WARD 13(1), PUNE, PUNE
SUNIL DHANRAJ SHIVNANI,PUNE vs ITO CIRCLE2 , PUNE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMESH CHOTURAM SHARMA,RAIGAD vs COMMISSIONER OF INCOME TAX, NAVI MUMBAI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AQUATECH SYSTEMS (ASIA) PRIVATE LIMITED,PUNE vs CIRCLE 1(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MANDA SHIVAJI PAWAR,PUNE vs ITO WARD-8(3), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAWANDER ARCADE,LATUR vs ITO WARD -1 , LATUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.478 and 479/PUN/2025 Assessment Years : 2023-24 and 2024-25 Appellant Vs. Respondent Appellant by : Shri Sachin Kumar Revenue by : Mrs. Indira Adakil Date of hearing : Date of pronouncement : 06.05.2025 13.05.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Member)
NAWANDER ARCADE,LATUR vs ITO WARD-1, LATUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. RAJESH ANIRUDHA PATIL,PUNE vs DCIT, CIRCLE 7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CHHAYA DHANRAJ CHAUDHARI,MUMBAI vs INCOME TAX OFFICER, WARD 1(1), JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VINAYAK DATTATRAY ADSULE,SANGLI vs INCOME TAX OFFICER WARD 5, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UJWAL TUKARAM PAWAR,NASHIK vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEVI CHATTUSHRINGI MANDIR TRUST ,PUNE vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)