ITAT Pune Bench
17,219 judgments
PRABHAKAR VAMAN CHEVALE,NASHIK vs ITO, WARD 3(1), NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JASWINDER SINGH HARI,SANGRUR vs INCOME TAX OFFICER, WARD 11(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JADE GLOBAL SOFTWARE PRIVATE LIMITED,PUNE vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE, PUNE
HETAL RAKESH MEHTA ,MUMBAI vs ACIT, CC-1(2), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHARAD SHIVNARAYAN KASAT,JALGAON vs DCIT, CIRCLE-1, JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAGUNATH HARI AMRUTKAR GRAMIN BIGARSHETI SAHAKARI PATHSANSTHA MARYADIT,GUNJALNAGAR, DEOLA vs ITO WARD 1(1), NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SACHIN BABAN SHINDE,NASHIK vs INCOME TAX OFFICER , NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SATKARM FOUNDATION,NASHIK vs CIT EXEMPTION, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANGRAM PUNYASATHI FOUNDATION,PUNE vs CIT, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI LAXMI V K S (VIKAS) SEVA SANSTHA MARYADIT BASARGE BK,KOLHAPUR vs ITO ASSESSMENT UNIT ITD, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOGESH SHIVAJI SHINDE ,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CENTRAL CIRLCE-1, NASHIK, NASHIK vs AVINASH KNATILAL JAIN, JALGAON
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-8(3), PUNE, PUNE vs M/S. TATA MOTORS KARMACHARI SAHAKARI PATPEDHI LIMITED, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2529/PUN/2024 निर्धारण वर्ष / Assessment Year: 2017-18 The Income Tax Officer, Ward-8(3), Pune. V Tata Motors Karmachari s. Sahakari Patpedhi, H 5 3rd Floor, C/o.Tata Motors, Pune City, Pune 411018. Appellant/ Revenue Respondent / Assessee Assessee by Shri Sanket Joshi – AR Revenue by Shri Abhinay Kumbhar – CIT(DR) Date of hearing 06/05/2025 Date of pronouncement 08/05/2025 आदेश/ ORDER PER DR.
INCOME TAX OFFICER, SALISBURY PARK vs SANGRAM VISHWASRAO KACHARE, WADGAOSHERI
SHRI MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SUVARNA KIRAN CHAVAN,NASHIK vs ACIT CIRCLE-1, NASHIK, NASHIK
MS. LUCKY FURNITURE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, PUNE vs ZEAL EDUCATION SOCIETY, PUNE
SHRI MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
KAILASH KANHAIYALAL GIDWANI, L/H OF LAT KANHAIYALAL V. GIDWANI,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1,, SANGLI
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
AMIT KANHAIYALAL GIDWANI,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1,, SANGLI
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
