ITAT Pune Bench
17,219 judgments
RAMESHWARDAS SHIVCHARANDAS AND COMPANY ,NANDED vs ITO WARD 1, JALNA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YEZDI NAUSHIR BHARUCHA,JALGAON vs ITO WARD 1(3), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANNAPURNA NAGARI SAHKARI PATHSANTHA MARYADIT ,YAWAL vs ITO, WARD1(4), JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI MARTANDA DEVASTHAN VARSOLI,VARSOLI ALIBAG vs INCOME TAX OFFICER WARD 3, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12, PUNE vs VARUN JAIN, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAURABH JAYANT BHAGA,RAIGAD PANVEL vs ITO WARD-1, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAURABH JAYANT BHAGAT,PANVEL RAIGAD vs INCOME TAX OFFICER, ITO PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VANAPRASTHA FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KANCHAN SANTOSHLUMAR SRIVASTAV,NASHIK vs ITO WARD 2(1), NASHIK
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
KANCHAN SANTOSHLUMAR SRIVASTAV,NASHIK vs ITO WARD 2(1), NASHIK
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
AMJ LAND HOLDINGS LTD.,PUNE vs ASSTT. DIRECTOR OF INCOME TAX, CPC, BENGALURU
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHANDRAKANT VITHTHAL BHOPI,RAIGAD vs ITO WARD 1 , PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
THE UMRAO INSTITUTE OF MEDICAL SCIENCE AND RESEARCH,THANE vs CIT EXEMPTION, THANE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ATUL VIJAY MADAN ,NASHIK vs DCIT, CIRCLE -1, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ATMARAM PUNDLIK MHATRE,PEN vs ITO, WARD 4, PANVEL, PANVEL
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ABDUL KADIR IBRAHIM ANTULE,MUMBAI vs ITO, WARD 1, PANVEL, PANVEL
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE ANAND MANGAL VIDHYA PRASARAK MANDAL,PUNE vs ITO EXEMPTION WARD 2, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.69/PUN/2025 निर्धारण वर्ष / Assessment Year: 2011-2012 Shree Anand Mangal Vidhya Pasarak Mandal, S. No. 60/1/A, Behind Utkarsha Washing Center, Bijalinagar, Chinchwad, Pune-411033 Maharashtra PAN-AAJTS8143D Appellant Vs ITO, Exemption Ward 2, Pune Respondent Assessee by : Shri Mahavir Jain Revenue by : Mrs. Indira Adakil, Additional CIT Date of hearing : 06.05.2025 Date of pronouncement : 19.05.
SAHAJ SEVA TRUST,KOLHAPUR vs ITO EXEMPTION WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
V R AUTO SERVICES,NASHIK vs ACIT, CIRCLE 1, NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMILES FOUNDATION,SATARA vs CIT EXEMPTION PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
