ITAT Pune Bench
17,219 judgments
JUNAGADE HEALTHCARE PVT LTD,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME TAX NASHIK 1, INCOME TAX DEPARTMENT
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME-TAX OFFICER, WARD-2, AHMEDNAGAR, AHMEDNAGAR vs KAILAS BANSILAL SETHI , SUREGAON , KOLPEWADI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHITKUMAR GANESH PORIA,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PANDURANG MARUTI ABHANG, PUNE,PUNE vs ITO, WARD 5(4), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PAYAL SANJAY SONI,PUNE vs ITO WARD 6(3), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
DNYANKALA SANVARDHINI SANSTHA,PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
YOGESH DURGADAS PHAL,PUNE vs ITO, WARD 3(2), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MYSTIC BAMBOO FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MYSTIC BAMBOO FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
FATIMABAI HAJIMIYA KOKANI PVT TRUST.,NASHIK vs ITO (EXEP) WARD 1, NASHIK
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOLHAPUR ZILHA VANKHATE KARMACHARI SAHAKARI PATH SANSTHA MARYADIT,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-2(1), KOLHAPUR
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
NEELABH TRUST ,ICHALKARANJI vs INCOME TAX OFFICER , NFAC
the hearing as may be advised from time to time.
MANISHA TRUST ,ICHALKARANJI vs CPC BENGALURU , BENGALURU
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VISHWANATH MADHAV JAWALE,PUNE vs INCOME TAX OFFICER, WARD 9(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JIGNESH SUBHASH AGARWAL,PUNE CITY, YAMUNANAGAR S.O vs INCOME TAX OFFICER, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UNUS ABDULGAFAR SHAIKH,PUNE vs ITO WARD 14(3), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.652 to 655/PUN/2025 निर्धारण वर्ष / Assessment Years: 2014-15 to 2017-18 | UnusAbdulgafar Shaikh, | The Income Tax Officer, | TalwadiUruli Kanchan, Pune- | s. Ward-14(3), Pune. | Solapur Road, Haveli, | Pune - 412202. Maharashtra. | PAN: ACEPS8721Q | Appellant/ Assessee | Respondent / Revenue Assessee by Revenue by Shri Suhas Bora – AR Shri Vinod Pawar – Addl.CIT(DR) Date of hearing 08/05/202
UNUS ABDULGAFAR SHAIKH,PUNE vs ITO WARD 14(3), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UNUS ABDULGAFAR SHAIKH,PUNE vs ITO WARD 14(3), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UNUS ABDULGAFAR SHAIKH,PUNE vs ITO WARD 14(3), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANGLI DIST POLICE CO-OP CREDIT SOCIETY LTD.,SANGLI vs NFAC, DELHI, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
