ITAT Pune Bench
17,219 judgments
SHRI CHHATRAPATI SSKLTD.,PUNE vs DCIT CIRCLE -14, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRECIHOLE FOUNDATION,THANE vs DCIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRECIHOLE FOUNDATION,THANE vs DCIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DAPODI WORKSHOP EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER, WARD 8(1), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ROHAN HOUSING PVT. LTD.,PUNE vs DCIT CENTRAL CIRCLE-1(2), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUBHADRA EDUCATION & RESEARCH CENTRE,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANVE vs RAJENDRA MADHUKAR JOSHI, KAMOTHE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK PATNI FAMILY TRUST,PUNE vs THE ASST./DY. COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI JAI JHULELAL TRUST,SATARA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TRIMBAK SHRIPAD DHARURKAR,PUNE vs ITO WARD 4(4), PUNE
BEGUM ABDUL SHAKUR BIJAPURE,SATARA vs ITO WARD 1, SATARA
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT EXMP CIRCLE PUNE, SWARGATE PMT BLDG vs ASHIRWAD CHARITABLE TRUST, MUMBAI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY COMMISSIONER OF INCOME TAX EXMP CIRCLE PUNE, SWARGATE PMT BLDG vs ASHRIWAD CHARITABLE TRUST, MUMBAI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VARDHMAN STHANAKWASI JAIN SHRAVAK SANGH RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SEQUENCE DESIGN (INDIA) PRIVATE LIMITED,PUNE MAHARASHTRA vs JOINT COMMISSIONER OF INCOME TAX CIRCLE 1(1) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHARAD PANDURANG KARDILE,PUNE vs INCOME TAX OFFICER, WARD-13(5), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs PRABHA FARMS PRIVATE LIMITED, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DR VIKAS JAGANNATH POL,PUNE vs INCOME TAX OFFICER, WARD-11(2), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BK EDUCATIONAL AND WELFARE SOCIETY,NASHIK vs ITO(E), WARD 1(1) , NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAHUL JAGANNATH BANDAL,PUNE vs THE DCIT, CIRCLE 12, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
