ITAT Pune Bench
17,219 judgments
DEEPAK KAPURCHAND SHAHA KOTHARI,RAIGAD vs ITO WARD-1 PANVEL, PANVEL EAST
EMPIRE DEVELOPERS AND BUILDERS,PUNE vs ITO, WARD 3(1), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHRI. NAGNATH MANDIR (MAHARAJ) AUNDHA,HINGOLI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PATODIA FORGINGS GEARS LIMITED,PUNE vs THE DCIT CIRCLE-8 , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NILESH MANOHAR THOPATE,NANA PETH PUNE vs INCOME TAX OFFICER, SWARGATE PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR. RAJESH GOVIND CHOUHAN,PUNE vs JCIT CENTRAL CIRCLE 1(3), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANIL SHRICHAND SADHWANI,NASHIK vs ITO, WARD 2(1), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOTHARI AGRITECH PRIVATE LIMITED,SOLAPUR vs DCIT CIRCLE 1, SOLAPUR, SOLAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHAVEER (I) FOUNDATION TRIST,AURANGABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHWAS FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHWAS FOUNDATION,NASHIK vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE SATARA DCC BANK STAFF CO-OP CREDIT SOCIETY LTD,SATARA vs ACIT, SATARA CIRCLE, SATARA, SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NISHA DILIP LALWANI,PUNE vs THE ACIT, CIRCLE-8, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MULSHI DHARAN VIBHAG SHIKSHAN MANDAL,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI DNYANESHWAR TRUST,PUNE vs CIT EXEMPTION, PUNE
NILKANTESHWAR SERVA SEVASANGH,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BHAI VAIDYA FOUNDATION ,PUNE vs CIT EXEMPTION , PUNE
COSMOS FOUNDATION ,PUNE vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWATI BALASAHEBPUKALE,PUNE vs ITO WARD-6(1), PUNE
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHRI CHHATRAPATI SSKLTD,PUNE vs DCIT CIRCLE-14, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
