ITAT Pune Bench
17,219 judgments
ARCHITA TRUST,ICHALKARANJI vs ITO (EXEMPTION WARD, KOLHAPUR), KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SKY LUX CITYSPACES PRIVATE LIMITED,PUNE vs ITO, WARD 6(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SKY LUX CITYSPACES PRIVATE LIMITED,PUNE vs ITO WARD 6(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SKY LUX CITYSPACES PRIVATE LIMITED,PUNE vs ITO WARD 6(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SKY LUX CITYSPACES PRIVATE LIMITED,PUNE vs ITO WARD 6(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SHAMRAO SHRIPATI PATIL,KOLHAPUR vs ITO WARD-2(3), KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, JALNA, JALNA vs NISHATBEGUM SYED BABA RASOOL PATEL, PARBHANI
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SACHIN BHAGAWAN NALAGE,KOLHAPUR vs INCOME TAX OFFICER WARD 1(1), KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SEWAGUNJ FOUNDATION,PUNE vs CIT(EXEMPTION), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SEWAGUNJ FOUNDATION,PUNE vs CIT(EXEMPTION), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
POPATLAL TEJRAJ GANDHI,PUNE vs THE INCOME TAX OFFICER, WARD11(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VAIJANTI JITENDRA MEDTIA,PUNE vs THE INCOME TAX OFFICER, WARD-5(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOUNG NETWORK FOUNDATION,JALGAON vs CIT(EXEMPTION), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. SOFT ZONE,PUNE vs DCIT, CIRCLE5, PUNE, PUINE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAVINDRA BALASAHEB RAYKAR,PUNE vs INCOME TAX OFFICER, WARD 6(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJESH MANGILAL KHANDELWAL,PUNE vs ITO WARD-7(1), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KALI BARI SAMITI,PUNE vs C.I.T (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VISHWASRAO NAIK SAHAKARI KHARKHANA LTD,CHIKHALI vs DCIT CIRCLE , SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
APPASAHEB NALAWADE GADHINGLAJ SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs DC/ACIT CIRCLE-1, KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NILESH DNYANDEV LANKE,AHILYANAGAR vs INCOME TAX OFFICER, WARD-1, AHILYANAGAR, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)