ITAT Pune Bench
17,219 judgments
RAMESH GARWARE CHARITY TRUST,PUNE vs EXEMPTION WARD 1(1), PUNE
PER DR. DIPAK P. RIPOTE (Accountant Member)
SONAI GLOBAL FOUNDATION,SANGLI vs CIT EXEMPTION, PUNE
SONAI GLOBAL FOUNDATION,SANGLI vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAHYOGH NAGRI SAHKARI PATSANSTHA MARYADIT,JALNA vs ITO WARD-1, JALNA, JALNA
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LATE MAMASAHEB MOHOL VIDYA VIKAS MANDAL,PUNE vs CIT EXEMPTION, PUNE
MAHARASHTRA PRASARAK MANDAL,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE HARI KIRT ANOTTEJAK SABHA,PUNE vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, PANVEL vs VINAYAK LAHU PATIL, PANVEL, DIST. RAIGAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKAS BHAGOJI SHINDE,PIMPRI PUNE vs INCOME TAX OFFICER WARD 8(4) AKURDI , NIGDI PRADHIKARAN
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DESAI INFRA PROJECTS(I) PRIVATE LIMITED,PUNE vs PCIT, CENTRAL PUNE, PUNE
DR. MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
PARVATI STEEL RE ROLLING MILLS PRIVATE LIMITED,MUMBAI vs ACIT, CC-2, AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRIRAM GRAMIN SANSHODHAN VA VIKAS PRATISHTHAN,SOLAPUR vs ITO, WARD-2(1), SOLAPUR, SOLAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KUNDALIKA NAGARI SAHAKARI PATSANSTHA MARYADIT,ROHA vs ITO, WARD 1, PANVEL, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHNU SHEKUJI GAJARE,AURANGABAD vs ITO WARD 1(5), AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDIP GULAB GOGAWALE,PUNE vs ADDITIONAL JOINT COMMISSIONER OF INCOME TAX (APPEAL)-10-DELHI, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
COOPER CORPORATION PRIVATE LIMITED,SATARA vs NATIONAL EASSESSMENT CENTRE, NOT KNOWN
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAI BABA BHAKTA MANDAL,NANDURBAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAI BABA BHAKTA MANDAL,NANDURBAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PARNA VASUDEVAIAH,AURANGABAD vs INCOME TAX OFFICER, WARD-1(1), AURANGABAD
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
