ITAT Pune Bench
17,219 judgments
LAXMI BABU DEBNATH ,PUNE vs ITO WARD 7(1), PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.535 & 536/PUN/2025 निर्धारण वर्ष / Assessment Years: 2012-13 & 2013-14 | Laxmi Babu Debnath, | Level 3, Riverside Business | Bay, Wellesley Road, Near | RTO, Pune – 411001. | Maharashtra. | PAN: ACYPD2630F | Appellant/ Assessee | V | s | The Income Tax Officer, | Ward-7(1), Pune. | Respondent / Revenue | Assessee by | Revenue by | Shri Rajiv Thakkar – AR | Shri Madhan Thirmanpallil – | Addl.
LAXMI BABU DEBNATH ,PUNE vs ITO WARD 7(1), PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHANKARLAL KUNDANMAL PARIK,KOLHAPUR vs DCIT, CIRCLE 1, KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VINEET PRAKASH POL,NASHIK vs ACIT CIRCLE-1, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHITRA UTTAM KHARE,PUNE vs ITO, WARD 12(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANITA MUKUND PUJARI,SOLAPUR vs ITO, WARD 2(1), SOLAPUR, SOLAPUR
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
E-ALLY SECURITIES (INDIA) PVT. LTD.,RAIGAD vs DCIT CIRCLE, PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAVIKANT SIDDHANNA GANDEWADI,SANGLI vs NFAC, DELHI, DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, AURANGABAD, NEAR HOLY CROSS ENGLISH SCHOOL vs THE NANDED SIKHGURUDWARA SACHKHAND HAZUR SAHIB, ABCHALNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, AURANGABAD, NEAR HOLY CROSS ENGLISH SCHOOL vs THE NANDED SIKHGURUDWARA SACHKHAND HAZUR SAHIB, APCHALNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
PRASHANTKANTILAL SURANA,NASHIK vs ACIT CIRCLE 2, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR AJAY SADASHIV BHAGAT,PUNE vs ITO WARD-7(3) PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ITO, WARD-2(2), PUNE, PUNE vs ANNAPURNA MAHILA CO. OP. CREDIT SOCIETY LTD. , PUNE
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
RAM REFRIGERATION AND ELECTRONICS PRIVATE LIMITED,AHMEDNAGAR vs ITO WARD 1, AHMED NAGAR, AHMEDNAGAR
RAM REFRIGERATION AND ELECTRONICS PRIVATE LIMITED,AHMEDNAGAR vs ITO WARD 1, AHMEDNAGAR, AHMEDNAGAR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAM REFRIGERATION AND ELECTRONICS PRIVATE LIMITED,AHMEDNAGAR vs ITO WARD 1, AHMED NAGAR, AHMED NAGAR
RAM REFRIGERATION AND ELECTRONICS PRIVATE LIMITED,AHMEDNAGAR vs ITO WARD 1, AHMED NAGAR, AHMEDNAGAR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WILDERNEST BETTER LIVING & MAINTENANCE CO-OPERATIVE SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER, WARD 6(1), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KALPANA VIJAY KADAM,PUNE vs ITO, WARD 2(2), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOG VIDYA GURUKUL,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
