ITAT Pune Bench
17,219 judgments
DILIPCHAND SOBHAGCHAND CHOPDA,LATUR vs ITO, WARD-1, LATUR, LATUR
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
PARAG PRITINATH DUNUNG,KOLHAPUR vs ITO, WARD 1(2), KOLHAPUR, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs RATHI STEEL AND METAL PVT. LTD, JALNA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PIAGGIO VEHICLES PRIVATE LIMITED, BARAMATI
DR. MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
AMJ LAND HOLDINGS LIMITED,PUNE vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 10, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DASHRATH KISHANRAO CHOUDHARY,GANGAKHED vs THE INCOME TAX OFFICER, WARD-1, JALNA
SHRI MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
D Y PATIL AGRICULTURE AND TECHNICAL UNIVERSITY,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
MR. SUDARSHAN KISAN BHOI,KHED, RATNAGIRI vs ITO, WARD-3, RATNAGIRI, RATNAGIRI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMT ANJALI PRAPHULL SHIVALE,PUNE vs ACIT CIRCLE2(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI PRAPHULL KALURAM SHIVALE,PUNE vs CENTRAL CIRCLE 2(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI PRAPHULL KALURAM SHIVALE,PUNE vs CENTRAL CIRCLE 2(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI PRAPHULL KALURAM SHIVALE,PUNE vs CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD., AURANGABAD. vs SHRI. SANJAY SUGANCHAND KASLIWAL, AURANGABAD.
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, KOLHAPUR vs SUNIL ADGONDA PATIL, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI PRAPHULL KALURAM SHIVALE,PUNE vs CENTRAL CIRCLE 2(4), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4,, PUNE vs M/S. PIAGGIO VEHICLES PVT.LTD,, PUNE
DR. MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
LIONS NAB COMMUNITY EYECARE CENTRE, MIRAJ,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, , BANGALORE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUSHILA SUDHAKAR PINGALE,PEN vs ITO, WARD 3, PANVEL, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNWORLD SOCIETY FOR SOCIAL SERVICE,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNWORLD SOCIETY FOR SOCIAL SERVICE,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
