ITAT Pune Bench
17,219 judgments
SYAM KESHAV KULKARNI,AURANGABAD vs INCOME TAX OFFICER, WARD-1 (1) , AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MORAYA SHIKSHAN SANSTHA,PUNE vs C.I.T (EXEMPTION), PUNE, PUNE
MORYA SHIKSHAN SANSTHA,PUNE vs C.I.T, EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE HARI KIRTANOTTEJAK SABHA,PUNE vs C.I.T (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VOLKSWAGEN GROUP TECHNOLOGY SOLUTIONS INDIA PVT. LTD.,PUNE vs NATIONAL FACELESS ASSESSMENT CENTER, ASSESSMENT UNIT DELHI, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DATTATRAY HANMANTRAO DESAI,KARAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
TRANSWORLD EDUCARE PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, CIRCLE-7, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SIGMA ELECTRIC MANUFACTURING CORPORATION PRIVATE LIMITED,PUNE vs ITO CIRCLE (8), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE MAHAVEER RESEARCH FOUDATION,PUNE vs DCIT(EXEMPTION) (HQ), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SANGRAM AJIT KIRLOSKAR,PUNE vs ITO, WARD 2(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIVDAS VENKAT GOMARE HUF,LATUR vs ITO WARD 1, LATUR, LATUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NANDU ATMARAM WAJEKAR,PANVEL RAIGAD DISTRICT vs ACIT CIRCLE PANVEL, PANVEL RAIGAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INTERVALVE POONAWALLA PVT. LTD.,PUNE vs DCIT, CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWARGIYA SHRIRAM SHAKARLALJI RANDAD CHARITABLE TRUST ,SATARA vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJA BASHUMIYA MANIYAR,LATUR vs ITO, WARD-1, LATUR, LATUR
DCIT, SWARGATE PUNE vs ELICA PB WHIRLPOOL KITCHEN APPLIANCES PRIVATE LIMITED, PUNE
the Hon'ble Tribunal which may please be granted.” Submission of ld.AR : 2. Ld.AR for the assessee submitted that Quantum Addition has been deleted by ITAT for A.Y.2014-15 in Assessee's own case in
DCIT, SWARGATE vs ELICA PB WHIRLPOOL KITCHEN APPLIANCES PRIVATE LIMITED, PUNE
SHRI VINAY BHAMORE (Judicial Member)
RIYAJ HARUN SHAIKH,SANGLI vs INCOME TAX OFFICER, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JALGAON JILHA MAJUR KAMGAR SAHAKARI SANSTHA FEDERATION LTD.,JALGAON vs ITO, WARD 1(4), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOLUFEED PLANT PRODUCT AND SERVICES PRIVATE LIMITED,NASHIK vs NATIONAL FACELESS APPEAL CENTRE ( NFAC, NASHIK
PER DR. MANISH BORAD (Accountant Member)
