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ITAT Orissa Bench

151 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs HARSHAD RAI MEHTA

ITA/57/20238/1/2026

MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S. M.M. ENGINEERS AND CONSULTANTS

ITA/72/20228/1/2026

MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

PRINCIPAL COMMISSIONER OF INCOME TAX-1,BHUBANESWAR vs UTKAL MARINE PRIMARY FISH PRODUCTION AND MARKETING CO. OP. SOCIETY LTD.,JAGATSINGHPUR

ITA/91/20238/1/2026

MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

PRINCIPAL COMMR. OF INCOME TAX-1 vs M/S. ODISHA POWER GENERATION CORPN. LTD

ITA/37/20238/1/2026

MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

PRINCIPAL COMMNR. OF INCOME TAX (CENTRAL) vs M/S. TARINI MINERALS PVT. LTD.

ITA/74/202211/3/2025

MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S JAGANNATH CONSTRUCTION,RAYAGADA vs UNION OF INDIA

ITA/32/202418/12/2024

MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs INDRANI PATNAIK

ITA/55/202218/12/2024

MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs INDRANI PATNAIK

ITA/4/202121/11/2024

MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

BISWAJIT BEHERA vs INCOME TAX OFFICER, WARD-4(2), BBSR

ITA/17/20248/10/2024

MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

KANAK BHANJ DEO vs INCOME TAX OFFICER,BBSR

ITA/26/202429/8/2024

MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

PRASHANT KUMAR AHLUWALIA vs DY. COMMNR. OF INCOME TAX, ROURKELA CIRCLE

ITA/80/20231/7/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs RASHI AGARWAL

ITA/85/202319/6/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

COMMISSIONER OF I.T., HYDERABAD vs GRAM UTTHAN

ITA/49/202314/5/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

PRINCIPAL COMMISSIONER OF INCOME TAX-1,BHUBANESWAR vs SEKHAR KUMAR MOHAPATRA

ITA/9/202415/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

MAHESWAR PANDA vs I.T.O., WARD-2(1)

ITA/48/202315/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

PRINCIPAL COMMISSIONER OF INCOME TAX-1,BHUBANESWAR vs KUNTALA MOHAPATRA

ITA/10/202415/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

PRINCIPAL COMMNR OF INCOME TAX-1, KHURDHA. vs MAMATA MOHAPATRA

ITA/5/202412/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

PRINCIPAL COMMISSIONER OF INCOME TAX-I vs PARADEEP PHOSPHATES LTD.

ITA/93/201712/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

COMNR.OF I.TAX vs MANAGEMENT COMMITTEE

ITA/32/201010/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

COMMISSIONER OF INCOME TAX vs M/S.KRUPAJAL TRUST

ITA/65/201810/4/2024

DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY

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