PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs. INDRANI PATNAIK
ITA/4/2021HC OrissaODHC01017308202121 November 2024Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO31 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- ACIT v. Rajesh Jhaveri Stock Brokers Pvt. Ltd.1,030 citing14 SCC 208 · 2007 · Read judgment
- 398 BHANUMATI AND OTHERS v. STATE OF UTTAR PRADESH, THROUGH ITS PRINCIPAL SECRETARY AND OTHERS220 citing12 SCC 1 · 2010
- Mohinder Singh Gill v. Chief Election Commissioner79 citing1 SCC 405 · 1978 · SC
- Opto Circuit India Ltd. v. Axis Bank26 citing6 SCC 707 · 2021 · Read judgment
- (2014) 3 SCC 151: VARINDER SINGH v. STATE OF PUNJAB AND ANOTHER20 citing14 SCC 186 · 2008
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