PRINCIPAL COMMNR. OF INCOME TAX (CENTRAL) vs. M/S. TARINI MINERALS PVT. LTD.
ITA/74/2022HC OrissaODHC01067983202211 March 2025Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO12 pages
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- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
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