BISWAJIT BEHERA vs. INCOME TAX OFFICER, WARD-4(2), BBSR
ITA/17/2024HC OrissaODHC01028757202408 October 2024Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA16 pages
Cases cited in this judgment(7)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Chhugamal Rajpal v. S.P. Chaliha363 citing79 ITR 603 · 1971 · SC
- Central India Electric Supply Co. Ltd. v. ITO93 citing2011 SCC OnLine DEL 472 · 2011 · Read judgment
- Ess Adv. (Mauritius) S. N. C. Et Compagnie v. ACIT59 citing2021 SCC OnLine DEL 3613 · 2021
- 18. Govinda Choudhury & Sons. v. Income Tax Officer, Ward A, Berhampur & Ors.58 citing109 ITR 370 · 1977 · HC
- Chanchal Kumar Chatterjee v. Income Tax Officer55 citing93 ITR 130 · 1974 · HC
- Union of India v. M.L. Capoor42 citing2 SCC 836 · 1973
- (i) Pr. CIT v. PioneerTown Planners (P.) Ltd.39 citing2024 SCC OnLine DEL 1685 · 2024
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