PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. RASHI AGARWAL
ITA/85/2023HC OrissaODHC01067848202319 June 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY7 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Subramani v. K. Damodara Naidu20 citing1 SCC 99 · 2015
- Ashok Singh v. State of U.P3 citing2025 SCC OnLine SC 706 · 2025
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