PRINCIPAL COMMISSIONER OF INCOME TAX-1,BHUBANESWAR vs. KUNTALA MOHAPATRA
ITA/10/2024HC OrissaODHC01001928202415 April 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY10 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. K. S. M Guruswamy Nadar and Sons.78 citing149 ITR 127 · 1984 · HC
- CIT v. Youth Construction Pvt. Ltd.40 citing357 ITR 197 · 2013 · HC
- 3 SCR 6183 citing3 SCR 618 · 1980
- Commissioner of Income Tax IV v. Sarjan Realities Ltd.3 citing2010 SCC OnLine GUJ 8298 · 2010
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