Commissioner of Income Tax IV v. Sarjan Realities Ltd.

2010 SCC OnLine GUJ 8298Reported decision2010#23487 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2024.

Judgments citing Commissioner of Income Tax IV v. Sarjan Realities Ltd.

Ab Medicos Private Ltd vs. Income Tax Officer Ward 1(1) & Anr

ITA/486/2023HC Delhi12 Aug 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 68

…ITA 486/2023 Page 1 of 11 $~34 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 486/2023 AB MEDICOS PRIVATE LTD .....Appellant Through: Mr. Gagan Kumar and Mr. Gagandeep, Advs. versus INCOME TAX OFFICER WARD 1(1) & ANR. .....Respondent Through: Mr. Debesh Panda, SSC with Ms. Zehra Khan, Mr. Vikramaditya Singh, JSCs, Mr. Hardeep Mathur, Ms. Anaunita Shankar & Mr. Ojaswa Pathak, Mr. Sajal, Mr. Nitish Kant, Advs. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE RAVINDER DUDEJA % 12.08.2024 O R D E R 1. The appellant impugns the o…

Pr. Commissioner of Income Tax (Central)-2 vs. Heritage Beverages Pvt. Ltd

ITA/12/2024HC Delhi09 Aug 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Section 132(4)Section 68

…ITA 1/2024 & connected matters Page 1 of 10 $~9 to 11 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1/2024 PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 .....Appellant Through: Mr. Sanjay Kumar and Ms. Easha, Advocates. versus HERITAGE BEVERAGES PVT. LTD .....Respondent Through: Mr. Gaurav Jain and Mr. Shubham Gupta, Advocates. 10. + ITA 10/2024 PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 .....Appellant Through: Mr. Sanjay Kumar and Ms. Easha, Ad…

Principal Commissioner of Income Tax-1, Bhubaneswar vs. Kuntala Mohapatra

ITA/10/2024HC Orissa15 Apr 2024

Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY