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ITAT Nagpur Bench

3,585 judgments

SHRIKRISHNA GENDAJI MAKODE,AMRAVATI vs INCOME TAX OFFICER WARD-3, AMRAVATI

ITA 418/NAG/2023[2015-16]Status: Disposed14/5/2024AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

SHRIKRISHNA GENDAJI MAKODE,AMRAVATI vs INCOME TAX OFFICER, WARD-3, AMRAVATI

ITA 417/NAG/2023[2014-15]Status: Disposed14/5/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

HARISH WARBHE,NAGPUR vs ASST DIRECTOR OF INCOME TAX CPC, CPC BENGALURU

ITA 414/NAG/2023[2019-20]Status: Disposed14/5/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)

THE JAMSETJI NUSSERWANJI TATA PARSI HIGH SCHOOL TRUST,NAGPUR vs DEPUTY DIRECTOR OF INCOME TAX CPC, BENGALORE, BANGALORE

ITA 377/NAG/2023[2021-22]Status: Disposed14/5/2024AY 2021-22

SHRI V. DURGA RAO (Judicial Member)

BHAVIKA GUNWANT PATEL,NAGPUR vs INCOME TAX OFFICER, WARD 4(3), NAGPUR

ITA 366/NAG/2023[2012-13]Status: Disposed14/5/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

MOHD SADIQUE THROUGH LEGAL HEIR MOHD SAQUIB SHEIKH,YAVATMAL vs ITO WARD-2 YAVATMAL, YAVATMAL

ITA 353/NAG/2023[2017-18]Status: Disposed14/5/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)

ANAND SHAKTIKUMAR SANCHETI,NAGPUR vs INCOME TAX OFFICER, WARD 1(3), NAGPUR

ITA 340/NAG/2023[2017-18]Status: Disposed14/5/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

MAHILA UTKARSHA PRATISTAN,RISOD vs INCOME TAX OFFICER (EXEMPTION)-3, NAGPUR

ITA 343/NAG/2023[2016-17]Status: Disposed13/5/2024AY 2016-17

SHRI SHRI V. DURGA RAO, JUDICIAL MEMBERL, SHRI K.M. ROY (Accountant Member)

MAHILA UTKARSHA PRATISTAN,RISOD vs ASST. COMMISSIONER OF INCOME TAX (EXEMPTION), NAGPUR

ITA 342/NAG/2023[2015-16]Status: Disposed13/5/2024AY 2015-16

SHRI SHRI V. DURGA RAO, JUDICIAL MEMBERL, SHRI K.M. ROY (Accountant Member)

MAHILA UTKARSHA PRATISTAN,RISOD vs INCOME TAX OFFICER (EXEMPTION)-3, NAGPUR

ITA 341/NAG/2023[2014-15]Status: Disposed13/5/2024AY 2014-15

SHRI SHRI V. DURGA RAO, JUDICIAL MEMBERL, SHRI K.M. ROY (Accountant Member)

INCOME TAX OFFICER, YAVATMAL vs SANJAY BANSILAL JAISWAL, YAVATMAL

ITA 324/NAG/2023[2018-19]Status: Disposed13/5/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

MAGASWARGIYA BAHU UDDESHIY SANTHA ,RENGEPAR KOHALI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), EXEMPTIONS PUNE

ITA 318/NAG/2023[N.A]Status: Disposed13/5/2024

SHRI V. DURGA RAO (Judicial Member)

SURESH RIZUMAL BHOJWANI,NAGPUR vs INCOME TAX OFFICER, WARD 4(1), NAGPUR

ITA 288/NAG/2023[2016-17]Status: Disposed13/5/2024AY 2016-17

SHRI V. DURGA RAO (Judicial Member)

M/S. VADERA ENTERPRISES,GONDIA vs INCOME TAX OFFICER, CIRCLE-5, NAGPUR

ITA 101/NAG/2023[2011-12]Status: Disposed10/5/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR vs PRABHA NAGESHWAR RACHAKONDAWAR, NAGPUR

ITA 85/NAG/2023[2020-21]Status: Disposed9/5/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

HARSHARANKOUR GURMEETSINGH THETI,NAGPUR vs INCOME TAX OFFICER, WARD-4(3), NAGPUR

ITA 417/NAG/2022[2012-13]Status: Disposed9/5/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

KAWALJEET SINGH ARNEJA ,NAGPUR vs INCOME TAX OFFICER, WARD-2(1), NAGPUR

ITA 248/NAG/2022[2015-2016]Status: Disposed9/5/2024AY 2015-2016

SHRI SATBEER SINGH GODARA (Judicial Member)

DEEPTI NANAK VASWANI,NAGPUR vs INCOME TAX OFFICER, WARD5(2), NAGPUR

ITA 230/NAG/2022[2015-16]Status: Disposed9/5/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S BIGWIG MOTORS PVT LTD, NAGPUR vs INCOME TAX OFFICER, WARD -1(1), NAGPUR

ITA 106/NAG/2020[2013-14]Status: Disposed9/5/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member)

MAYUR MURALIDHAR PAREKH,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX. CPCP, BANGLORE

ITA 27/NAG/2023[2017-18]Status: Disposed8/5/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)