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ITAT Nagpur Bench
3,585 judgments
MAHESHKUMAR HARGOVIND GOYAL,NAGPUR vs WARD 1(2), NAGPUR
ITA 322/NAG/2023[AY 2011-12]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD
ITA 144/NAG/2023[2020-21]Status: Disposed16/5/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD
ITA 143/NAG/2023[2019-20 (Q-4)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD
ITA 142/NAG/2023[2019-20(Q-3)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD
ITA 141/NAG/2023[2019-20 (Q-2)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX,TDS-CPC, GHAZIABAD
ITA 140/NAG/2023[2019-20 (Q-1)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD
ITA 138/NAG/2023[2018-19 (Q-3)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,GHAZIABAD vs DEPUTY COMMISSIONE OF INCOMDE EF, GAZIABADQQQ.
ITA 137/NAG/2023[2018-19 (Q-2)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CPC, GHAZIABAD
ITA 136/NAG/2023[2018-19 (Q-1)]Status: Disposed16/5/2024
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CPC, GHAZIABAD
ITA 135/NAG/2023[2016-17]Status: Disposed16/5/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
ESTATE OFFICER, PRINCIPAL CHIEF CONSERVATOR OF FOREST,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX. TDS-CPC, GHAZIABAD
ITA 134/NAG/2023[2015-16]Status: Disposed16/5/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SANJAY GANDHI SMRUTI VIDYA MANDIR ,HINGANGHAT, WARDHA vs ITO TDS WD 52(1), NAGPUR
ITA 149/NAG/2024[2013-14]Status: Disposed15/5/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
HISLOP COLLEGE ALUMNI ASSOCIATION ,NAGPUR vs CIT EXEMPTION, PUNE
ITA 148/NAG/2024[Not Applicable]Status: Disposed15/5/2024
SHRI V. DURGA RAO (Judicial Member)
TASHI INDIA LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCL-2, NAGPUR
ITA 98/NAG/2023[2014-15]Status: Disposed15/5/2024AY 2014-15
SHRI SATBEER SINGH GODARA (Judicial Member)
DREAMZ INFRASTRUCTURE ,AMRAVATI vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 48/NAG/2023[2018-19]Status: Disposed15/5/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND NAGRI SAHAKARI PAT SANSTHA MARYADIT,PULGAON vs INCOME TAX OFFICER, WARD-2, WARDHA
ITA 115/NAG/2023[2018-19]Status: Disposed15/5/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND NAGRI SAHAKARI PAT SANSTHA MARYADIT,PULGAON vs INCOME TAX OFFICER, WARD-2, WARDHA
ITA 114/NAG/2023[2017-18]Status: Disposed15/5/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND NAGRI SAHAKARI PAT SANSTHA MARYADIT,PULGAON vs INCOME TAX OFFICER, WARD-2, WARDHA
ITA 113/NAG/2023[2016-17]Status: Disposed15/5/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S CENTRAL CABLES LTD , NAGPUR
ITA 105/NAG/2020[2013-14]Status: Disposed15/5/2024AY 2013-14
SHRI SATBEER SINGH GODARA (Judicial Member)
THE VIDARBHA REGION LIFE INSURANCE CORPORATION EMPLOYEES CO OP SOCIETY LTD, ,NAGPUR vs INCOME TAX OFFICER WARD 2(2), NAGPUR
ITA 419/NAG/2023[2017-18]Status: Disposed14/5/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
