ITAT Nagpur Bench

3,585 judgments

SATPUDA FOUNDATION,AMRAVATI vs INCOME TAX OFFICER, WARD-2, NAGPUR

ITA 143/NAG/2021[2017-18]Status: Disposed3/6/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

M/S SMS INFRASTRUCTURE LTD,NAGPUR vs D.C.I.T. CENTRALCIRCLE 2(3), NAGPUR

ITA 566/NAG/2016[2008-09]Status: Disposed3/6/2024AY 2008-09

SHRI V. DURGA RAO (Judicial Member)

SUNITA ASHOK BHAIYA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-5, NAGPUR

ITA 43/NAG/2023[2013-14]Status: Disposed29/5/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SUNITA ASHOK BHAIYA ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR

ITA 42/NAG/2023[2012-13]Status: Disposed29/5/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

SUNITA ASHOK BHAIYA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR

ITA 41/NAG/2023[2011-12]Status: Disposed29/5/2024AY 2011-12

SHRI V. DURGA RAO (Judicial Member)

SUNITA ASHOK BHAIYA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR

ITA 40/NAG/2023[2010-11]Status: Disposed29/5/2024AY 2010-11

SHRI V. DURGA RAO (Judicial Member)

INOCME TAX OFFICER WARD -2, BHANDARA vs THE BHANDRARA URBAN CO-OPERATIVE BANK LIMITED , BHANDARA

ITA 158/NAG/2019[2009-10]Status: Disposed29/5/2024AY 2009-10

SHRI V. DURGA RAO (Judicial Member)

SWATI GOPAL INNANI,KARANJA LAD vs INCOME TAX OFFICER, NAGPUR

ITA 310/NAG/2023[2015-2016]Status: Disposed28/5/2024AY 2015-2016

SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)

DHANDHANIA INFOTECH PRIVATE LIMITED,NAGPUR vs DCIT-ACIT CIRCLE-2, NAGPUR, NAGPUR

ITA 295/NAG/2023[2018-2019]Status: Disposed28/5/2024AY 2018-2019

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs SMT. ANJU AJAY SARAF, NAGPUR

ITA 32/NAG/2020[2014-15]Status: Disposed28/5/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs SMT. ANJU AJAY SARAF, NAGPUR

ITA 30/NAG/2018[2012-13]Status: Disposed28/5/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

SHREE SAI MARKETING,NAGPUR vs ADD. JOINT. DEPUTY. ASST. COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 325/NAG/2023[2017-18]Status: Disposed27/5/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

DR BABASAHEB AMBEDKAR NATIONAL ASSOCIATION OF ENGINEERS,NAGPUR vs CIT EXEMPTION PUNE, PUNE

ITA 171/NAG/2024[2024-25]Status: Disposed16/5/2024AY 2024-25

SHRI V. DURGA RAO (Judicial Member), SHRI V. DURGA RAO (Judicial Member)

BHAWANA HARIRAM LAVHALE,AMRAVATI vs INCOME TAX OFFICER WARD-3, AMRAVATI

ITA 170/NAG/2024[2014-15]Status: Disposed16/5/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

BHAWANA HARIRAM LAVHALE,AMRAVATI vs INCOME TAX OFFICER,WARD-3, AMRAVATI

ITA 169/NAG/2024[2013-14]Status: Disposed16/5/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

BARBATE AUTOMOTIVE (INDIA) PRIVATE LTD,NAGPUR vs DCIT/ACIT CIRCLE-3, NAGPUR

ITA 168/NAG/2024[2017-18]Status: Disposed16/5/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

MRS PADMA PRADEEP BOBDE,NAGPUR vs ITO WARD 1(5), NAGPUR

ITA 167/NAG/2024[2017-18]Status: Heard16/5/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member), SHRI V. DURGA RAO (Judicial Member)

GOLDLINE PHARMACEUTICAL LIMITED,NAGPUR vs DCIT/ACIT-CIRCLE-4, NAGPUR

ITA 166/NAG/2024[2018-19]Status: Disposed16/5/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

VANITA PRADEEP AGARWAL,NAGPUR vs INCOME TAX OFFICER, WARD 5(2) , NAGPUR

ITA 164/NAG/2024[2013-14]Status: Disposed16/5/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member), SHRI V. DURGA RAO (Judicial Member)

SHILPA STEEL & POWER LTD.,NAGPUR vs ACIT CIRCLE-2, NAGPUR

ITA 160/NAG/2024[2019-20]Status: Disposed16/5/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)