← All Benches
ITAT Nagpur Bench
3,585 judgments
NARESH VASANTRAI TRIVEDI,NAGPUR vs ACIT, CENTRAL CIRCLE 1(3), NAGPUR
ITA 107/NAG/2021[2013-14]Status: Disposed20/6/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
NARESH VASANTRAI TRIVEDI,NAGPUR vs ACIT, CENTRAL CIRCLE 1(3), NAGPUR
ITA 106/NAG/2021[2011-12]Status: Disposed20/6/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
NARESH VASANTRAJ TRIVEDI,NAGPUR vs ACIT, CENTRAL CIRCLE 1(3), NAGPUR
ITA 105/NAG/2021[2010-11]Status: Disposed20/6/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
DOCTOR PUNJABRAO DESHMUKH KRUSHI VIDYAPEETH KARAMCHARI PAT SANSTHA MRYAT ,AKOLA vs INCOME TAX OFFICER, WARD-1, AKOLA
ITA 331/NAG/2022[2018-2019]Status: Disposed19/6/2024AY 2018-2019
SHRI V. DURGA RAO (Judicial Member)
THE ISMAILIA URBAN CO-OP SOCIETY LTD.,YAVATMAL vs INCOME TAX OFFICER WARD 1, INCOME TAX OFFICER, WARD-1
ITA 122/NAG/2023[2018-19]Status: Disposed18/6/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S SAS DEVELOPERS & ENGINEERS `, NAGPUR
ITA 82/NAG/2020[2015-16]Status: Disposed18/6/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
M/S. VIGHNAHARTA LAND DEVELOPERS ,NAGPUR vs INCOME TAX OFFICER, WARD 2(2), NAGPUR
ITA 15/NAG/2021[2009-10]Status: Disposed13/6/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE (EXEMPTION ), NAGPUR vs M/S MAHARSHTRA LIVE STOCK DEVELOPMENT BOARD , AKOLA
ITA 355/NAG/2019[2016-17]Status: Disposed13/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
SHRIKANT BHERULAL SHARMA LATE BHERULAL GIRDHARILAL SHARMA ,WASHIM vs INCOME TAX OFFICER WARD-3, AKOLA
ITA 396/NAG/2023[2016-17]Status: Disposed12/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
SHRIKANT BHERULAL SHARMA LATE BHERULAL GIRDHARILAL SHARMA,WASHIM vs INCOME TAX OFFICER WARD -3 , AKOLA
ITA 395/NAG/2023[2016-17]Status: Disposed12/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), NAGPUR vs M/S VEDSIDHA PRODUCTS PRIVAT LIMITED, NAGPUR
ITA 25/NAG/2020[2014-15]Status: Disposed12/6/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMRAVATI vs RAMESHWAR RATANLAL KARWA (HUF), MUMBAI
ITA 29/NAG/2017[2010-11]Status: Disposed12/6/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
YUVA FOUNDATION,NAGPUR vs CIT EXEMPTION PUNE, PUNE
ITA 32/NAG/2023[2023-24]Status: Disposed6/6/2024AY 2023-24
SHRI V. DURGA RAO (Judicial Member)
YUVA FOUNDATION,NAGPUR vs CIT EXEMPTION, PUNE
ITA 31/NAG/2023[2023-24]Status: Disposed6/6/2024AY 2023-24
SHRI V. DURGA RAO (Judicial Member)
STELLAR REFRACTORIES PRIVATE LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 420/NAG/2022[2020-21]Status: Disposed6/6/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
SHRI BABURAO RAMBHAU KAPTE,CHANDRAPUR vs JOINT COMMISSIONER OF INCOME TAX, CHANDRAPUR RANGE, CHANDRAPUR
ITA 39/NAG/2022[2016-17]Status: Disposed4/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
NARENDRA SEOOMAL SABNANI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 180/NAG/2021[2017-18]Status: Disposed4/6/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SHRI VISHAL V. MUNDHADA,MALKAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1,, NAGPUR
ITA 17/NAG/2021[2016-17]Status: Disposed4/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX , AMRAVATI & CHANDRAPUR CIRCLE , CIRCLE , AMRAVATI C, AMRAVATI vs M/S A.M.G TRANSFORMER CONSORIUME , CHANDRAPUR
ITA 113/NAG/2020[2011-12]Status: Disposed4/6/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
ANITA ANANT MADPUWAR,CHANDRAPUR vs JCIT CHANDRAPUR RANGE, CHANDRAPUR
ITA 410/NAG/2023[AY 2016-17]Status: Disposed3/6/2024
SHRI V. DURGA RAO (Judicial Member)
