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ITAT Nagpur Bench
3,585 judgments
DEESHA MEDICAL AND EDUCATION FOUNDATION,AMRAVATI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 284/NAG/2024[00]Status: Disposed26/6/2024
SHRI V. DURGA RAO (Judicial Member)
BUCCS LTD. AND NBC AND JV,BULDHANA vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 67/NAG/2023[2018-19]Status: Disposed26/6/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SMT. RADHADEVI MADHUSUDAN JAJODIA,THANE vs DEPUTY COMMISSIONER OF INCOME TAX , AMRAVATI CIRCLE, AMRAVATI
ITA 84/NAG/2023[2014-15]Status: Disposed25/6/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
SHAHEEN FROZEN FOODS,BALAPUR vs INCOME TAX OFFICER,NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 346/NAG/2023[2016-17]Status: Disposed25/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
D P JAIN AND CO INFRASTRUCTURE PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 256/NAG/2023[2017-18]Status: Disposed25/6/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
D P JAIN AND CO INFRASTRUCTURE PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 253/NAG/2023[2016-17]Status: Disposed25/6/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
D. P. JAIN AND CO. INFRASTRUTURE PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 252/NAG/2023[2015-16]Status: Disposed25/6/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
D P JAIN AND CO. INFRASTRUCTURE PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 246/NAG/2023[2014-15]Status: Disposed25/6/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
D. P. JAIN AND CO. INFRASTRUCTURE PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR, NAGPUR
ITA 245/NAG/2023[2013-14]Status: Disposed25/6/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
D. P. JAIN AND CO. INFRASTRUCTURE PVT LTD,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3), NAGPUR
ITA 244/NAG/2023[2012-13]Status: Disposed25/6/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
D. P. JAIN AND CO INFRASTRUCTURE PVT LTD,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3), NAGPUR
ITA 240/NAG/2023[2011-12]Status: Disposed25/6/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
ALFIYA AYAZALI SAYYAD,NAGPUR vs INCOME TAX OFFICER, WARD-2(2), NAGPUR
ITA 206/NAG/2022[2010-11]Status: Disposed24/6/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
SHRIRAM DADAJI MATTE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 180/NAG/2022[2015-16]Status: Disposed24/6/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SHRIRAM DADAJI MATTE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 179/NAG/2022[2014-15]Status: Disposed24/6/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
PRAVIN MANSUKHLAL PATELIYA,HINGANGHAT vs INCOME TAX OFFICER WARD-2, WARDHA
ITA 1/NAG/2024[2011-12]Status: Disposed20/6/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
BHAGATRAM RAWALDAS MOTWANI,NAGPUR vs INCOME TAX OFFICER (ITO) CIRCLE-4, NAGPUR
ITA 421/NAG/2023[2017-18]Status: Disposed20/6/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-4(4), NAGPUR vs ARUNA DINESH JAISWAL, NAGPUR
ITA 221/NAG/2023[2017-18]Status: Disposed20/6/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
JAMNADAS STEELS PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR
ITA 383/NAG/2022[2017-18]Status: Disposed20/6/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DPJ BIDAR CHINCHOLI (ANNUITY) ROAD PROJECT PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 330/NAG/2022[2020-2021]Status: Disposed20/6/2024AY 2020-2021
SHRI V. DURGA RAO (Judicial Member)
NARESH VASANTRAI TRIVEDI,NAGPUR vs ACIT, CENTRAL CIRCLE 1(3), NAGPUR
ITA 108/NAG/2021[2014-15]Status: Disposed20/6/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
