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ITAT Nagpur Bench
3,585 judgments
SAN FINANCE CORPORATION,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR
ITA 40/NAG/2022[2017-18]Status: Disposed11/7/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SPARK MALL AND PARKING PVT. LTD, NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR
ITA 33/NAG/2022[2017-18]Status: Disposed11/7/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs M/S SPACEWOOD FURNISHERS PVT. LTD , NAGPUR
ITA 163/NAG/2019[2013-14]Status: Disposed11/7/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE ( EXEMPTION ), NAGPUR vs M/S SHRI DADASAHEB GAWAI , NAGPUR
ITA 2/NAG/2018[2014-2015]Status: Disposed11/7/2024AY 2014-2015
SHRI V. DURGA RAO (Judicial Member)
PRERANA SAMAJIK SANSKRUTIK BAHUDDESHIYA SHIKSHAN SANSTHA,GADCHIROLI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 376/NAG/2023[00-00]Status: Disposed9/7/2024
SHRI V. DURGA RAO (Judicial Member)
SHRI SANJAY NANASAHEB BHARSAKALE,AMRAVATI vs JOINT COMMISSIONER OF INCOME TAX, AMRAVATI
ITA 142/NAG/2021[2011-12]Status: Disposed9/7/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S WESTERN COALFIELDS LIMITED, NAGPUR
ITA 156/NAG/2019[2015-16]Status: Disposed9/7/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
MOHAN PANDURANGJI KHARALKAR,NAGPUR vs INCOME TAX OFFICER,WARD 4(5), NAGPUR
ITA 416/NAG/2023[2017-18]Status: Disposed8/7/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, YAVATMAL vs YAVATMAL DIST. CO-OP. BANK EMPLOYEE CO-OP. PAT SANSTHA LTD., YAVATMAL
ITA 359/NAG/2023[2015-16]Status: Disposed8/7/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, YAVATMAL vs SHRI AGRASEN NAGARI SAHAKARI PATSANSTHA LTD., YAVATMAL
ITA 351/NAG/2023[2014]Status: Disposed8/7/2024
SHRI V. DURGA RAO (Judicial Member)
CHINMAYA SEVA TRUST,NAGPUR,NAGPUR vs CIT (EXEMPTION), CIT (E), INCOME TAX OFFICE, PMT BUILDING, SHANKAR SETH ROAD, PUNE
ITA 347/NAG/2023[2023-24]Status: Disposed8/7/2024AY 2023-24
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND ASHRAM HIWRA,BULDHANA vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), NAGPUR
ITA 296/NAG/2023[2019-20]Status: Disposed2/7/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
M/S. DATTA DAIRY PRODUCTS PVT. LTD.,BULDHANA vs ITO, WARD-1, , KHAMGAON
ITA 96/NAG/2021[2011-12]Status: Disposed2/7/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
ABDUL ASIF ABDUL KADIR ABDUL,AKOLA vs INCOME TAX OFFICER, ITO WARD-1,AKOLA, AKOLA
ITA 400/NAG/2023[2013-14]Status: Disposed1/7/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
PURUSHOTTAM NARAYANRAO JADHAO,NAGPUR vs ITO, WARD 3(4), NAGPUR
ITA 103/NAG/2024[2013-14]Status: Disposed27/6/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
JEETENDRA CHANDRAKANT NAYAK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOM TAX(OSD), NAGPUR
ITA 368/NAG/2023[2015-2016]Status: Disposed27/6/2024AY 2015-2016
SHRI V. DURGA RAO (Judicial Member)
JAGDISH JAYANTILAL PATEL ,NAGPUR vs ACIT, CENTRAL CIRCLE-1(3) ,NAGPUR , NAGPUR
ITA 238/NAG/2017[2007-2008]Status: Disposed27/6/2024AY 2007-2008
SHRI V. DURGA RAO (Judicial Member)
JAGDISH JAYANTILAL PATEL ,NAGPUR vs ACIT, CENTRAL CIRCLE-1(3) ,NAGPUR , NAGPUR
ITA 237/NAG/2017[2006-2007]Status: Disposed27/6/2024AY 2006-2007
SHRI V. DURGA RAO (Judicial Member)
SHRI NANDLAL DHARAMDAS VIRWANI,AKOLA vs NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI, DELHI
ITA 7/NAG/2024[2017-18]Status: Disposed26/6/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
PRIYADARSHINI KANYA VIDYALAYA,GHUGHUS vs ITO,TDS WD.-52, CHANDRAPUR
ITA 50/NAG/2024[2014-15]Status: Disposed26/6/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
