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ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR vs M/S. RADHA RADHAV DEVELOPER, NAGPUR
ITA 49/NAG/2021[2013-14]Status: Disposed29/7/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1),NAGPUR, NAGPUR vs M/S. RADHA MADHAV DEVELOPER, NAGPUR
ITA 48/NAG/2021[2012-13]Status: Disposed29/7/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR vs M/S. RADHA MADHAV DEVELOPER , NAGPUR
ITA 47/NAG/2021[2011-12]Status: Disposed29/7/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR, NAGPUR vs M/S. SUFLAM INFRA PROJECT LTD, NAGPUR
ITA 46/NAG/2021[2014-15]Status: Disposed29/7/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR vs M/S. RADHA MADHAV DEVELOPER, NAGPUR
ITA 140/NAG/2021[2018-19]Status: Disposed29/7/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ASSTT.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), NAGPUR vs M/S RADHA MADHAV DEVELOPER, NAGPUR
ITA 27/NAG/2020[2015-16]Status: Disposed29/7/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
ASSTT.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), NAGPUR vs M/S RADHA MADHAV DEVELOPER, NAGPUR
ITA 26/NAG/2020[2014-15]Status: Disposed29/7/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
SUFALAM INFRA PROJECTS LTD ,NAGPUR vs PR. CIT (CENTRAL ), NAGPUR
ITA 97/NAG/2019[2014-15]Status: Disposed29/7/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER , WARD -4, AMRAVATI vs SHRI MAHESH SHANKAR SORATE , DARYAPUR
ITA 250/NAG/2018[2013-14]Status: Disposed29/7/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SUNILKUMAR RAJENDRA RAI,NAGPUR vs ITO, WARD-1(4), NAGPUR
ITA 286/NAG/2023[2013-14]Status: Disposed16/7/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SUBHASHCHAND CHANDAK (HUF),NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 85/NAG/2021[2006-07]Status: Disposed16/7/2024AY 2006-07
SHRI V. DURGA RAO (Judicial Member)
SUBHASHCHAND SUNDERLAL CHANKAK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 33/NAG/2021[2006-07]Status: Disposed16/7/2024AY 2006-07
SHRI V. DURGA RAO (Judicial Member)
SHRI SUBHASHCHAND CHANDAK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
ITA 26/NAG/2021[2006-07]Status: Disposed16/7/2024AY 2006-07
SHRI V. DURGA RAO (Judicial Member)
I.T.O. WARD -1, AMRAVATI vs SHRI SANJAY NANASAHEB BHARSAKALE, AMRAVATI
ITA 81/NAG/2018[2011-2012]Status: Disposed16/7/2024AY 2011-2012
SHRI V. DURGA RAO (Judicial Member)
DAYAL AGRO PRODUCTS LTD,AKOLA vs JCIT, AKOLA RANGE, AKOLA
ITA 201/NAG/2017[2010-11]Status: Disposed16/7/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
SHUBHANGI PUNDLIKRAO KOHADE,YAVATMAL vs INCOME TAX OFFICE, WARD-2, YAVATMAL
ITA 64/NAG/2023[2017-18]Status: Disposed15/7/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
M/S UNIVERSAL DRINKS PVT . LTD.,,NAGPUR vs A,C.I.T CIR. -2, NAGPUR
ITA 184/NAG/2016[2004-05]Status: Disposed15/7/2024AY 2004-05
SHRI V. DURGA RAO (Judicial Member)
SNNEHSHILP CONSTRUCTIONS,AURANGABAD vs ITO WARD 1(5), NAGPUR
ITA 413/NAG/2023[2005-2006]Status: Disposed11/7/2024AY 2005-2006
SHRI V. DURGA RAO (Judicial Member)
TRIVENI WIRES PRIVATE LIMITED,NAGPUR vs ADDITIONAL OR JOINT OR ASSISTANT COMMISIONER OR INCOME TAX OFFICER, NFAC
ITA 379/NAG/2023[2015-16]Status: Heard11/7/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
TRIVENI WIRES PRIVATE LIMITED,NAGPUR vs ADDITIONAL OR JOINT OR DEPUTY OR ASSISTANT CIT OR INCOME TAX OFFICER, NFAC, DELHI
ITA 298/NAG/2023[2018-19]Status: Heard11/7/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
