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ITAT Nagpur Bench

3,585 judgments

M/S. SAPNA RAJESH RATHI,AMRAVATI vs INCOME TAX OFFICER, WARD-4, AMRAVATI

ITA 205/NAG/2023[2013-14]Status: Disposed13/8/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SHRI AMJAD AHMED SHEIKH,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR

ITA 18/NAG/2021[2014-15]Status: Disposed13/8/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

TIRUPATI COAL,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR

ITA 370/NAG/2022[2011-12]Status: Disposed12/8/2024AY 2011-12

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), NAGPUR vs SHRI RAMAKANT GOVINDRAO MENDHE, NAGPUR

ITA 163/NAG/2023[2019-20]Status: Disposed8/8/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI RAMAKANT GOVINDRAO MENDHE, NAGPUR

ITA 162/NAG/2023[2018-19]Status: Disposed8/8/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

BHARTI MAIND NAGRI SAHAKARI PAT SANSTHA,YAVATMAL vs INCOME TAX OFFICE , NATIONAL E ASSESSMENT, NEW DELHI

ITA 160/NAG/2023[2020-21]Status: Disposed8/8/2024AY 2020-21

SHRI V. DURGA RAO (Judicial Member)

BHARTI MAIND NAGRI SAHAKARI PAT SANSTHA,YAVATMAL vs INCOME TAX OFFICER, NATIONAL E ASSESSMENT , YAVATMAL

ITA 159/NAG/2023[2018-19]Status: Disposed8/8/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

INCOME TAX OFFICER , WARD -4(1) , NAGPUR vs M/S AFZAL COLD STORAGE & ICE FACTORY, NAGPUR

ITA 408/NAG/2017[2017-2018]Status: Disposed8/8/2024AY 2017-2018

SHRI V. DURGA RAO (Judicial Member)

SHREE HINDU SMASHAN SANSTHA,AMRAVATI vs I.T.O., WARD - 2, EXEMPTIONS, NAGPUR

ITA 85/NAG/2024[AY 2017-18]Status: Heard6/8/2024

SHRI V. DURGA RAO (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs FAIZ ZAKIR VALI, NAGPUR

ITA 231/NAG/2022[2010-11]Status: Disposed6/8/2024AY 2010-11

SHRI V. DURGA RAO (Judicial Member)

FAIZ ZAKIR VALI,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR

ITA 65/NAG/2021[2010-11]Status: Disposed6/8/2024AY 2010-11

SHRI V. DURGA RAO (Judicial Member)

DEVANSHI FOUNDATION ,NAGPUR vs CIT EXEMPTION , PUNE

ITA 381/NAG/2023[2024-25]Status: Disposed1/8/2024AY 2024-25

SHRI V. DURGA RAO (Judicial Member)

INCOME TAX OFFICER WARD-1, GONDIA vs SHRI SATISHKUMAR MADANLAL GUPTA , GONDIA

ITA 29/NAG/2020[2011-12]Status: Disposed1/8/2024AY 2011-12

SHRI V. DURGA RAO (Judicial Member)

INCOME TAX OFFICER WARD-1, GONDIA vs SHRI SATISHKUMAR MADANLAL GUPTA , GONDIA

ITA 28/NAG/2020[2009-10]Status: Disposed1/8/2024AY 2009-10

SHRI V. DURGA RAO (Judicial Member)

SATISH KUMAR MADANLAL GUPTA,GONDIA vs INCOME TAX OFFICER WARD -1, GONDIA

ITA 24/NAG/2020[2011-12]Status: Disposed1/8/2024AY 2011-12

SHRI V. DURGA RAO (Judicial Member)

SATISH KUMAR MADANLAL GUPTA,GONDIA vs INCOME TAX OFFICER WARD -1, GONDIA

ITA 23/NAG/2020[2010-11]Status: Disposed1/8/2024AY 2010-11

SHRI V. DURGA RAO (Judicial Member)

SATISH KUMAR MADANLAL GUPTA,GONDIA vs INCOME TAX OFFICER WARD -1, GONDIA

ITA 22/NAG/2020[2009-10]Status: Disposed1/8/2024AY 2009-10

SHRI V. DURGA RAO (Judicial Member)

DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR, NAGPUR vs VINODKUMAR RAJENDRALAL KOCHHAR, KAMPTEE

ITA 386/NAG/2023[2016]Status: Disposed31/7/2024

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), NAGPUR vs M/S. SHREE SHAKTI REALTORES & INFRA, NAGPUR

ITA 161/NAG/2023[2019-20]Status: Disposed31/7/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S. NEEL INFRATECH, NAGPUR

ITA 125/NAG/2023[2019-20]Status: Disposed31/7/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)