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ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX , CHANDRAPUR CIRCLE , CHANDRAPUR vs M/S CHANDRAPUR DISTRICT CENTRAL CO-OPRATIVE BANK LIMTED , CHANDRAPUR
ITA 241/NAG/2018[2013-14]Status: Disposed21/8/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
PRABHAKAR RAMAJI AKARE,NAGPUR vs INCOME TAX OFFICER, WARD 4(4), NAGPUR
ITA 66/NAG/2023[2011-12]Status: Disposed14/8/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
PRABHAKAR RAMAJI AKARE,NAGPUR vs INCOME TAX OFFCER, WARD 4(4), NAGPUR
ITA 65/NAG/2023[2011-12]Status: Disposed14/8/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
PANKAJKUMAR RAMESHRAO DESHMUKH,AMRAVATI vs INCOME TAX OFFICER, WARD-2, AMRAVATI
ITA 46/NAG/2023[2012-13]Status: Disposed14/8/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
VASUNDHARA BAHUDDESHIYA SAMAJIK SANSTHA,KHAMGAON vs CIT EXEMPTION, PUNE
ITA 373/NAG/2023[2023-24]Status: Disposed14/8/2024AY 2023-24
SHRI V. DURGA RAO (Judicial Member)
VASUNDHARA BAHUDDESHIYA SAMAJIK SANSTHA,KHAMGAON vs CITEXEMPTION, PUNE
ITA 372/NAG/2023[2023-24]Status: Disposed14/8/2024AY 2023-24
SHRI V. DURGA RAO (Judicial Member)
HARIOM BIOTECH AGRI FARMING,NAGPUR vs DCIT CPC BENGALURU, CPC BENGALURU KARNATAKA
ITA 300/NAG/2023[2018-19]Status: Disposed14/8/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 255/NAG/2023[2016-17]Status: Disposed14/8/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 251/NAG/2023[2015-16]Status: Disposed14/8/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 250/NAG/2023[2014-15]Status: Disposed14/8/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 249/NAG/2023[2013-14]Status: Disposed14/8/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT LTD ,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 248/NAG/2023[2012-13]Status: Disposed14/8/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT LTD,NAGPUR vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3) , NAGPUR
ITA 247/NAG/2023[2011-12]Status: Disposed14/8/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
SHABBIR AHMED AHMED ALI,NAGPUR vs NATIONAL E ASSESMENT CENTRY, DELHI
ITA 112/NAG/2023[2018-2019]Status: Disposed14/8/2024AY 2018-2019
SHRI V. DURGA RAO (Judicial Member)
VIRAMBHAI HARGOVANBHAI PATEL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 421/NAG/2022[2018-19]Status: Disposed14/8/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SHRI JASVINDARSINGH GRURUBAXSINGH JOLLY,NAGPUR vs INCOME TAX OFFICE, WARD-2(3), NAGPUR
ITA 12/NAG/2022[2010-11]Status: Disposed14/8/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
SHRI PRAMOD NARAYANRAO GHALANI ,WARDHA vs INCOME TAX OFFICER, WARD-1, WARDHA
ITA 59/NAG/2020[2009-10]Status: Disposed14/8/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE-2, NAGPUR vs M/S UNITED BUILDERS , BHANDARA
ITA 56/NAG/2020[2014-15]Status: Disposed14/8/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR vs M/S GONDWANA ENGINEERS LTD , NAGPUR
ITA 111/NAG/2020[2015-16]Status: Disposed14/8/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR vs M/S. GONDWAN A ENGINEERS LTD, NAGPUR
ITA 420/NAG/2019[2014-15]Status: Disposed14/8/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
