← All Benches
ITAT Nagpur Bench
3,585 judgments
M/S. FATEMA SHOEB HUSSAIN,,NAGPUR vs ITO, WARD- 2(4),, NAGPUR
ITA 67/NAG/2015[2007-08]Status: Disposed2/9/2024AY 2007-08
SHRI V. DURGA RAO (Judicial Member)
M/S. FATEMA SHOEB HUSSAIN,,NAGPUR vs ITO, WARD- 2(4),, NAGPUR
ITA 66/NAG/2015[2006-07]Status: Disposed2/9/2024AY 2006-07
SHRI V. DURGA RAO (Judicial Member)
M/S. FATEMA SHOEB HUSSAIN,,NAGPUR vs ITO, WARD- 2(4),, NAGPUR
ITA 65/NAG/2015[2005-06]Status: Disposed2/9/2024AY 2005-06
SHRI V. DURGA RAO (Judicial Member)
M/S. FATEMA SHOEB HUSSAIN,,NAGPUR vs ITO, WARD- 2(4),, NAGPUR
ITA 64/NAG/2015[2004-05]Status: Disposed2/9/2024AY 2004-05
SHRI V. DURGA RAO (Judicial Member)
SHRI BRAHMANANAD B. KARANJEKAR ,NAGPUR vs INCOME TAX OFFICER, WARD-5(2), NAGPUR
ITA 9/NAG/2023[2009-10]Status: Disposed21/8/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
MAHILA UTKARSHA PRATISTAN,RISOD vs INCOME TAX OFFICER (EXEMPTION)-3, NAGPUR
ITA 385/NAG/2023[2013-14]Status: Disposed21/8/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
G R JAISWAL SHOP,SHEGAON vs INCOME TAX OFFICER WARD-2 CHANDRAPUR, CHANDRAPUR
ITA 380/NAG/2023[2015-16]Status: Disposed21/8/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
LATE INDIRA GANDHI NAGRI SAHAKARI PAT PURWATHA SANSTHA MARYADIT,AKOLA vs ITO, WARD-2, AKOLA
ITA 367/NAG/2023[2018-19]Status: Disposed21/8/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ITO WARD-1(1) NAGPUR, NAGPUR vs ASHWAMI SALES AND MARKETING PVT.LTD, NAGPUR
ITA 294/NAG/2023[2013-14]Status: Disposed21/8/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
APEAK INFOTECH PRIVATE LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, NAGPUR
ITA 243/NAG/2023[2011-2012]Status: Disposed21/8/2024AY 2011-2012
SHRI V. DURGA RAO (Judicial Member)
MANISH SOBHAGMAL BAJAJ,CHANDRAPUR vs INCOME TAX OFFICER WARD-1,CHANDRAPUR, CHANDRAPUR
ITA 237/NAG/2023[2017-2018]Status: Disposed21/8/2024AY 2017-2018
SHRI V. DURGA RAO (Judicial Member)
SHIVRATAN RAMANANDJI SONI,AMRAVATI vs INCOME TAX OFFICER, WARD-4, AMRAVATI
ITA 219/NAG/2023[2013-2014]Status: Disposed21/8/2024AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ABHIJAT MULTIPURPOSE SOCIETY,BULDANA vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 158/NAG/2023[2018-19]Status: Disposed21/8/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
HOTEL FAKIRCHAND DHABA,NAGPUR vs INCOME TAX OFFICER, WARD-3(4), NAGPUR
ITA 126/NAG/2023[2017-18]Status: Disposed21/8/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI BIHARILAL SHADHURAM CHHABRIYA, NAGPUR
ITA 109/NAG/2023[2019-20]Status: Disposed21/8/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX,CENTRLL CIRCLE-2(1), NAGPUR vs SHRI BIHARILAL SHADHURAM CHHABRIYA, NAGPUR
ITA 108/NAG/2023[2018-19]Status: Disposed21/8/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI BIHARILAL SHADHURAM CHHABRIYA, NAGPUR
ITA 107/NAG/2023[2017-18]Status: Disposed21/8/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI BIHARILAL SHADHURAM CHHABRIYA, NAGPUR
ITA 106/NAG/2023[2016-17]Status: Disposed21/8/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI & CHANDRAPUR CIRCLE, AMRAVATI vs CHANDRAPUR DISTRICT CENTRAL CO-OP BANK LTD., CHANDRAPUR
ITA 89/NAG/2022[2018-19]Status: Disposed21/8/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ACIT, CHANDRAPUR CIRCLE , CHANDRAPUR vs CHANDRAPUR DISTT. CENTRAL CO-OP BANK LTD , CHANDRAPUR
ITA 399/NAG/2019[2015-16]Status: Disposed21/8/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
