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ITAT Nagpur Bench
3,585 judgments
MATAPRASAD RAMBALI DUBEY,NAGPUR vs INCOME TAX OFFICER WARD 4(4) NAGPUR, NAGPUR
ITA 151/NAG/2024[2014-2015]Status: Disposed2/9/2024AY 2014-2015
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(2), NAGPUR vs AJAY VISHANDAS KAMNANI, NAGPUR
ITA 88/NAG/2023[2020-21]Status: Disposed2/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
MANOJ KUMAR VISHANDAS KAMNANI ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL 2(2) , NAGPUR
ITA 58/NAG/2023[2020-21]Status: Disposed2/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs UNIQUE REALITIES BUILDERS & DEVELOPERS, NAGPUR
ITA 22/NAG/2023[2019-20]Status: Disposed2/9/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE2(1), NAGPUR vs UNIQUE REALITIES BUILDERS & DEVELOPERS , NAGPUR
ITA 21/NAG/2023[2018-19]Status: Disposed2/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR vs M/S. GUPTA METALLICS & POWER LTD, NAGPUR
ITA 91/NAG/2022[2010-11]Status: Disposed2/9/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
SHREE MAYA REAL ESTATE PVT. LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 228/NAG/2022[2019-20]Status: Disposed2/9/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
SHREE MAYA REAL ESTATE PVT. LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 227/NAG/2022[2017-18]Status: Disposed2/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SAGAR FIBRES PVT. LTD.,YAVATMAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
ITA 57/NAG/2021[2016-17]Status: Disposed2/9/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
ITO, WARD- 1)1), NAGPUR vs AXYKNO ENTERPRISES PVT. LTD., NAGPUR
ITA 47/NAG/2019[2012-13]Status: Disposed2/9/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX , AKOLA CIRCLE , AKOLA vs SHRI RAMKISAN NATHA DARADE, BULDHANA
ITA 388/NAG/2019[2015-16]Status: Disposed2/9/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
MS. FATEMA SHOEB SHUSSAIN ,NAGPUR vs INCOME TAX OFFICER , WARD -2(4), NAGPUR
ITA 82/NAG/2018[2010-2011]Status: Disposed2/9/2024AY 2010-2011
SHRI V. DURGA RAO (Judicial Member)
NITIN MOHANLAL TAORI,KHAMGAON vs INCOME TAX OFFICER, KHAMGAION
ITA 314/NAG/2017[2009-10]Status: Disposed2/9/2024AY 2009-10
SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI K.M. ROY (Accountant Member)
SMT FATEMA SHOEB HUSSAIN,15, ' FATEMA VILLA' BUTY LAYOUT RAJNAGAR ,KATOL RAOD ,NAGPUR ,NAGPUR vs ITO, WARD -2(4) ,NAGPUR, NAGPUR
ITA 220/NAG/2017[2009-2010]Status: Disposed2/9/2024AY 2009-2010
SHRI V. DURGA RAO (Judicial Member)
SMT FATEMA SHOEB HUSSAIN,15, ' FATEMA VILLA' BUTY LAYOUT RAJNAGAR ,KATOL RAOD ,NAGPUR ,NAGPUR vs ITO, WARD -2(4) ,NAGPUR, NAGPUR
ITA 219/NAG/2017[2008-2009]Status: Disposed2/9/2024AY 2008-2009
SHRI V. DURGA RAO (Judicial Member)
SMT FATEMA SHOEB HUSSAIN,15, ' FATEMA VILLA' BUTY LAYOUT RAJNAGAR ,KATOL RAOD ,NAGPUR ,NAGPUR vs ITO, WARD -2(4) ,NAGPUR, NAGPUR
ITA 218/NAG/2017[2006-2007]Status: Disposed2/9/2024AY 2006-2007
SHRI V. DURGA RAO (Judicial Member)
SMT FATEMA SHOEB HUSSAIN,15, ' FATEMA VILLA' BUTY LAYOUT RAJNAGAR ,KATOL RAOD ,NAGPUR ,NAGPUR vs ITO, WARD -2(4) ,NAGPUR, NAGPUR
ITA 217/NAG/2017[2005-2006]Status: Disposed2/9/2024AY 2005-2006
SHRI V. DURGA RAO (Judicial Member)
SMT FATEMA SHOEB HUSSAIN ,NAGPUR vs ITO, WARD -2(4) ,NAGPUR, NAGPUR
ITA 216/NAG/2017[2004-2005]Status: Disposed2/9/2024AY 2004-2005
SHRI V. DURGA RAO (Judicial Member)
MISS FATEMA SHOEB HUSSAIN,,NAGPUR vs ITO, WARD- 2(4),, NAGPUR
ITA 69/NAG/2015[2009-10]Status: Disposed2/9/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
MISS FATEMA SHOEB HUSSAIN,,NAGPUR vs ITO, WARD- 2(4),, NAGPUR
ITA 68/NAG/2015[2008-09]Status: Disposed2/9/2024AY 2008-09
SHRI V. DURGA RAO (Judicial Member)
