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ITAT Nagpur Bench
3,585 judgments
VAINGANGA NAGARI SAHAKARI PAT SANSTHA LTD.,BHANDARA vs INCOME TAX OFFICER, WARD-2, BHANDARA
ITA 305/NAG/2023[2020-21]Status: Disposed9/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
SHYAMKUMAR CHANDULAL SUGANDH,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), NAGPUR
ITA 303/NAG/2023[2020-21]Status: Disposed9/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
DASHARATH MADANLAL LADDHAD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR
ITA 301/NAG/2023[2011-12]Status: Disposed9/9/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
M/S. NEERI CO-OPERATIVE CREDIT SOCIETY,NAGPUR vs INCOME TAX OFFICER, WARD-1(4), NAGPUR
ITA 293/NAG/2023[2017-18]Status: Disposed9/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ECONOMIC EXPLOSIVES LIMITED,NAGPUR vs NATIONAL E ASSESSMENT CENTRE, NEW DELHI
ITA 242/NAG/2023[2018-19]Status: Disposed9/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR, NAGPUR vs THE WARDHA DISTRICT CENTRAL COOPERATIVE BANK LTD, WARDHA
ITA 222/NAG/2023[2013-14]Status: Disposed9/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
GOPAL DENESHCHANDRA TULSHAN ,AKOLA vs INCOME TAX OFFICER, WARD-3, AKOLA
ITA 201/NAG/2023[2006-07]Status: Disposed9/9/2024AY 2006-07
SHRI V. DURGA RAO (Judicial Member)
NIMSHASKIYA MADHYANIK SHALEY KARAMCHARI SAHAKARI SANSTHA LTD.,WARDHA vs INCOME TAX OFFICER, WARD-2, WARDHA
ITA 156/NAG/2023[2017-18]Status: Disposed9/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ECONOMIC EXPLOSIVES LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 (2), NAGPUR
ITA 177/NAG/2022[2017-18]Status: Disposed9/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SHRI AMARDAS BABA SANSTHAN TRUST ,WASHIM vs COMMISSIONER OF INCOME TAX ( EXEMPTION), PUNE
ITA 38/NAG/2021[NIL]Status: Disposed9/9/2024
SHRI V. DURGA RAO (Judicial Member)
GIGEO CONSTRUCTION CO. PVT. LTD.,,NAGPUR vs ACIT, CENTRAL CIRCLE- 1(3),, NAGPUR
ITA 97/NAG/2017[2003-04]Status: Disposed9/9/2024AY 2003-04
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs M/S GIGEO CONSTRUCTION CO.PVT. LTD, NAGPUR
ITA 488/NAG/2016[2009-10]Status: Disposed9/9/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs M/S GIGEO CONSTRUCTION CO.PVT. LTD, NAGPUR
ITA 486/NAG/2016[2007-08]Status: Disposed9/9/2024AY 2007-08
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 97/NAG/2024[2018-19]Status: Disposed2/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD.,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 96/NAG/2024[2017-18]Status: Disposed2/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 95/NAG/2024[2016-17]Status: Disposed2/9/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 94/NAG/2024[2015-16]Status: Disposed2/9/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD.,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 93/NAG/2024[2014-15]Status: Disposed2/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 92/NAG/2024[2013-14]Status: Disposed2/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
PRECISION COMPONENT HIGHTECH LTD.,NAGPUR vs ACIT CENTRAL CIRCLE 2(2), NAGPUR
ITA 91/NAG/2024[2012-13]Status: Disposed2/9/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
