← All Benches
ITAT Nagpur Bench
3,585 judgments
ACIT, AMRAVATI CIRCLE, AMRAVATI vs CHANDRAPUR DIST CENTRAL CO-OP BANK LTD, CHANDRAPUR
ITA 398/NAG/2023[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
PRAMODKUMAR MATABADAL MISHRA,NAGPUR vs ITO, WARD 4(5), NAGPUR
ITA 388/NAG/2023[2017-18]Status: Disposed18/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ACIT, AMRAVATI CIRCLE, AMRAVATI vs JAYANT UMAKANT MAMIDWAR, CHANDRAPUR
ITA 387/NAG/2023[2018-19]Status: Disposed18/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, WARD-1, CHANDRAPUR, CHANDRAPUR vs BHAGYASHRI NAGRI SAHAKRI PAT SANSTHA MARYADIT, SINDEWAHI
ITA 374/NAG/2023[2018-19]Status: Disposed18/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
AMARCHAND LAXMINARAYAN MANTRI,AMRAVATI vs INCOME TAX OFFICER, WARD-3, AMRAVATI
ITA 290/NAG/2023[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
AMARCHAND LAXMINARAYAN MANTRI,AMRAVATI vs INCOME TAX OFFICER, WARD-3, AMRAVATI
ITA 289/NAG/2023[2013-14]Status: Disposed18/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 269/NAG/2023[2018-19]Status: Disposed18/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD-1(1), NAGPUR
ITA 268/NAG/2023[2017-18]Status: Disposed18/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 267/NAG/2023[2013-14]Status: Disposed18/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
AMARANATH BACHAIRAM GUPTA,NAGPUR vs ITO(TDS) WARD 1(1), NAGPUR
ITA 266/NAG/2023[2012-13]Status: Disposed18/9/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
AMARANATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 265/NAG/2023[2011-12]Status: Disposed18/9/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 264/NAG/2023[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA ,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 263/NAG/2023[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA ,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 262/NAG/2023[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD1(1), NAGPUR
ITA 261/NAG/2023[2012-13]Status: Disposed18/9/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO (TDS) WARD 1(1), NAGPUR
ITA 260/NAG/2023[2011-12]Status: Disposed18/9/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
AMARNATH BACHAIRAM GUPTA,NAGPUR vs ITO(TDS) WARD 1(1), NAGPUR
ITA 259/NAG/2023[2010-11]Status: Disposed18/9/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
NAGPUR NAGRIK SAHAKARI BANK KARMACHARI PATH SANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER, NEW DELHI
ITA 381/NAG/2022[2018-19]Status: Disposed18/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SWARNJITSINGH SWINDERSINGH ANAND,SHEGAON vs ADDITIONAL/JOINT, COMMISSIONER OF INCOME TAX RANGE , AKOLA
ITA 8/NAG/2024[2018-19]Status: Disposed9/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
AHSAAN QURESHI,NAGPUR vs ACIT CIRCLE-2, NAGPUR
ITA 323/NAG/2023[2009-10]Status: Disposed9/9/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
