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ITAT Nagpur Bench
3,585 judgments
SUNFLAG FOUNDATION,NAGPUR vs CIT (EXEMPTION) , PUNE
ITA 137/NAG/2024[00.00]Status: Disposed23/9/2024
SHRI V. DURGA RAO (Judicial Member)
BHAGWATI PULES,AKOLA vs INCOME TAX OFFICER, WARD-1, AKOLA
ITA 86/NAG/2023[2013-14]Status: Disposed20/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SHUBHLAXMI LAND DEVELOPERS,NAGPUR vs INCOME TAX OFFICER WARD 4(5), NAGPUR
ITA 362/NAG/2023[2015-16]Status: Disposed20/9/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
YOGESH MAGANLAL CHAWDA,NAGPUR vs ITO WARD 4(4), NAGPUR
ITA 304/NAG/2023[2015-16]Status: Disposed20/9/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SUSHILA BHAURAO DESHMUKH,AMRAVATI vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR
ITA 76/NAG/2022[2017-18]Status: Disposed20/9/2024AY 2017-18
SHRI V. DURGARAO (Judicial Member)
SWAPNIL ANIL AHIRKAR ,NAGPUR vs INCOME TAX OFFICER WARD -4(1), NAGPUR
ITA 302/NAG/2019[2010-11]Status: Disposed20/9/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
AMRAVATI JILHA VIMA KARMACHARI SAHAKARI PATSANSTHA MARYADIT,AMRAVATI vs INCOME TAX OFFICER WARD-3, AMRAVATI
ITA 81/NAG/2024[2020-21]Status: Disposed18/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
RAJARSHI SHAHU MULTISTATE CO-OPERATIVE CREDIT SOCIETY LTD,,BULDHANA vs ITO, WARD 2, KHAMGAON
ITA 64/NAG/2024[2018-19]Status: Disposed18/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
GURINDERSINGH INDRAJEETSINGH NAYYAR,NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR
ITA 61/NAG/2024[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
TUSHAR SHANKAR SHINDE,AKOLA vs ITO,WARD-3, AKOLA
ITA 38/NAG/2024[19-20]Status: Disposed18/9/2024
SHRI V. DURGA RAO (Judicial Member)
3A CHEMIE PRIVATE LIMITED,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 34/NAG/2024[2017-18]Status: Disposed18/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
MILTECH INDUSTRIES PVT LTD,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE - 3, NAGPUR
ITA 30/NAG/2024[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
RAJENDRA SHANKARRAO JADHAO,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX AMRAVATI CIRCLE, AMRAVATI
ITA 225/NAG/2024[2014-2015]Status: Disposed18/9/2024AY 2014-2015
SHRI V. DURGA RAO (Judicial Member)
KALPAKTA EDUCATION FOUNDATION,SIRSI vs CIT-EXEMPTION, PUNE
ITA 135/NAG/2024[00-00]Status: Disposed18/9/2024
SHRI V. DURGA RAO (Judicial Member)
KAPWORTH INDUSTRIES PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2, NAGPUR, NAGPUR
ITA 133/NAG/2024[2016-17]Status: Disposed18/9/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
PARAG SURESH VAKHARIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR
ITA 57/NAG/2023[2020-21]Status: Disposed18/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
ALEXIS MULTI SPECIALITY HOSPITAL PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 55/NAG/2023[2018-19]Status: Disposed18/9/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
BALASAHEB PUNDIKRAO GHORMODE,AKOLA vs INCOME TA OFFICER WARD-1, AKOLA
ITA 409/NAG/2023[2016-17]Status: Disposed18/9/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
PRITAM SINGH CHARAN SINGH GUJJAR,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4,, NAGPUR
ITA 406/NAG/2023[2015-16]Status: Disposed18/9/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
ABDUL ASIF ABDUL KADIR ABDUL,AKOLA vs INCOME TAX OFFICER, ITO-WARD-1,AKOLA, AKOLA
ITA 401/NAG/2023[2014-15]Status: Disposed18/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
