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ITAT Nagpur Bench
3,585 judgments
VINOD SANWALDAS DHINGRA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), NAGPUR
ITA 375/NAG/2023[2020-2021]Status: Disposed1/10/2024AY 2020-2021
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 218/NAG/2023[2017-18]Status: Disposed1/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 217/NAG/2023[2016-17]Status: Disposed1/10/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-1(3), NAGPUR
ITA 216/NAG/2023[2015-16]Status: Disposed1/10/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT. LTD,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 215/NAG/2023[2014-15]Status: Disposed1/10/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT. LTD,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
ITA 214/NAG/2023[2013-14]Status: Disposed1/10/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
NAVDURGA ADVISORY PVT. LTD,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-1(3), NAGPUR
ITA 213/NAG/2023[2012-13]Status: Disposed1/10/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
NAVDRUGA ADVISORY PVT. LTD.,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-1(3), NAGPUR
ITA 212/NAG/2023[2011-2012]Status: Disposed1/10/2024AY 2011-2012
SHRI V. DURGA RAO (Judicial Member)
AMINESH AGRAWAL,NAGPUR vs INCOME TAX OFFICER 4(1), NAGPUR
ITA 70/NAG/2024[2017-18]Status: Disposed26/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SANJAY HIMMATRAO PANNASE,NAGPUR vs INCOME TAX OFFICER, WARD 5(1), NAGPUR
ITA 163/NAG/2024[2017-18]Status: Disposed26/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
NITIN PRABHAKAR VAIDYA,NAGPUR vs ITO WARD 1(5), NAGPUR, NAGPUR
ITA 67/NAG/2024[2013-2014]Status: Disposed24/9/2024AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ASST.COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs MAHATMA FULE GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA, MOWAD
ITA 361/NAG/2023[2017-18]Status: Disposed24/9/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, WARD-5(3), NAGPUR vs SHRI WAMAN MAHADEORAO SARODE, NAGPUR
ITA 189/NAG/2022[2016-17]Status: Disposed24/9/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
FRIENDS TIMBER PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 120/NAG/2021[2014-15]Status: Disposed24/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
YOGESH NANDALAL CHANDE,CHANDRAPUR vs ITO WARD-1, CHANDRAPUR
ITA 402/NAG/2024[2020-21]Status: Disposed23/9/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
INDOWORTH INDIA LIMITED,NAGPUR vs ACIT(TDS), CIRCLE 51(1), NAGPUR
ITA 4/NAG/2024[2013-14]Status: Disposed23/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
M/S INDOWORTH INDIA LIMITED,NAGPUR vs ACIT(TDS), CIRCLE 51(1) , NAGPUR
ITA 3/NAG/2024[2012-13]Status: Disposed23/9/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
THE BHANDARA DISTRICT CENTRAL COOPERATIVE BANK LTD,BHANDARA vs ACIT CIRCLE-2, NAGPUR
ITA 143/NAG/2024[2021-22]Status: Disposed23/9/2024AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
THE BHANDARA DISTRICT CENTRAL COOPERATIVE BANK LTD,BHANDARA vs ACIT CIRCLE-2, NAGPUR
ITA 142/NAG/2024[2014-15]Status: Disposed23/9/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
THE BHANDARA DISTRICT CENTRAL COOPERATIVE BANK LTD,BHANDRA vs ACIT CIRCLE -2, NAGPUR
ITA 141/NAG/2024[2013-14]Status: Disposed23/9/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)