← All Benches
ITAT Nagpur Bench
3,585 judgments
DY COMMISSIONER OF INCOME TAX , CIRCLE-1, NAGPUR vs M/S NIHAL GITS PVT.LTD , NAGPUR
ITA 95/NAG/2018[2012-2013]Status: Disposed25/10/2024AY 2012-2013
SHRI V. DURGA RAO (Judicial Member)
ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs VISHNU GILTS PVT.LT, NAGPUR
ITA 237/NAG/2018[2012-13]Status: Disposed25/10/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
AKASH ANAND PURI,NAGPUR vs THE INCOME TAX OFFICER WARD 2(2) NAGPUR, NAGPUR
ITA 432/NAG/2024[2017-2018]Status: Disposed22/10/2024AY 2017-2018
SHRI V. DURGA RAO (Judicial Member)
LATITUDE INFRAVENTURES,NAGPUR vs PCIT,NAGPUR-1, NAGPUR
ITA 350/NAG/2024[2017-18]Status: Disposed22/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
LATITUDE INFRAVENTURES,NAGPUR vs PCIT,NAGPUR-1, NAGPUR
ITA 349/NAG/2024[2016-17]Status: Disposed22/10/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
NIMESH INDRAWADAN THAKKAR,AKOLA vs ACIT CENTRAL CIRCLE, AKOLA
ITA 33/NAG/2024[2021-22]Status: Disposed22/10/2024AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
BHARTIYA GRUHA SAMASYA NIWARAN SANSTHA,NAGPUR vs ASSISTANT COMMISSIONER CENTRAL CIRCLE 1(3), NAGPUR
ITA 192/NAG/2024[2013-2014]Status: Disposed22/10/2024AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ASSOCIATION OF PHYSICIANS OF INDIA VIDARBHA CHAPTER,NAGPUR vs CIT EXEMPTION, PUNE
ITA 191/NAG/2024[CIT (EXEMPTION)]Status: Disposed22/10/2024
SHRI V. DURGA RAO (Judicial Member)
SHARDA ISPAT LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 185/NAG/2024[2015-16]Status: Disposed22/10/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SACHIN SHANKAR AGNIHOTRI,WARDHA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR
ITA 155/NAG/2024[2017-18]Status: Disposed22/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
BAPULAL SHIWABHAI,YATVATMAL vs ITO WARD-1, YAVATMAL
ITA 147/NAG/2024[2017-18]Status: Disposed22/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ABDUL KADAR MOHAMMAD IBRAHIM DOSANI,YAVATMAL vs ITO - WARD - 1 YAVATMAL, AAYAKR BHAWAN
ITA 128/NAG/2024[2017-2018]Status: Disposed22/10/2024AY 2017-2018
SHRI V. DURGA RAO (Judicial Member)
THE GREEN CITY NAGRI SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD 2(2), NAGPUR
ITA 124/NAG/2024[2017-18]Status: Disposed22/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SHRI SANT GADGE MAHARAJ SUT GIRNI LTD,AKOLA vs DCIT CIRCLE 1 , AKOLA
ITA 21/NAG/2024[2018-19]Status: Disposed8/10/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
RAVINDRA MADHUKARRAO DHULE,AMRAVATI vs DCIT,CENTRAL CIRCLE- 1(2), NAGPUR
ITA 188/NAG/2024[2018-19]Status: Disposed8/10/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
RAVINDRA MADHUKARRAO DHULE,AMRAVATI vs DCIT,CENTRAL CIRCLE 1(2), NAGPUR
ITA 187/NAG/2024[2018-19]Status: Disposed8/10/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
NARAYANA EDUCATIONAL SOCIETY,NAGPUR vs CIT (APPEAL)-3, NAGPUR
ITA 153/NAG/2024[2013-14]Status: Disposed8/10/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
ASHA VINOD TATTE,AMRAVATI vs INCOME TAX OFFICER, WARD-1, AMRAVATI
ITA 5/NAG/2024[2019-20]Status: Disposed1/10/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
BLACK DIAMOND KARMACHARI CREDIT CO-OP. SOCIETY LTD.,NAGPUR vs INCOME TAX OFFICER WARD-3(4), NAGPUR
ITA 405/NAG/2023[2020-21]Status: Disposed1/10/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
BLACK DIAMOND KARMACHARI CREDIT CO-OP. SOCIETY LTD,NAGPUR vs INCOMETAX OFFICER WARD-3(4), NAGPUR
ITA 404/NAG/2023[2018-19]Status: Disposed1/10/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
