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ITAT Nagpur Bench
3,585 judgments
MAHESH URBAN CO-OP CREDIT SOCIETY LIMITED,MALKAPUR vs ITO WARD-1, AKOLA
ITA 338/NAG/2024[2020-21]Status: Disposed25/10/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
MAHESH URBAN CO-OP CREDIT SOCIETY LIMITED,MALKAPUR vs ITO WARD -1, AKOLA
ITA 337/NAG/2024[2018-19]Status: Disposed25/10/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SHRI SATYA SAI BAHUUDESHIYA SHIKSHAN PRASHIKSHAN SANSTHA ,CHANDRAPUR vs ITO WARD-3, EXEMP., NAGPUR
ITA 336/NAG/2024[2015-16]Status: Disposed25/10/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
THE MAHABEEJ KARMACHARI SAHAKARI PAT SANSTHA MARYADIT AKOLA,AKOLA vs INCOME TAX OFFICER WARD-3, AKOLA
ITA 322/NAG/2024[2021-22]Status: Disposed25/10/2024AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
MRS. SUSHILA SHRAVAN SONDAVALE,NAGPUR vs INCOME TAX OFFICER WARD 2(2), NAGPUR
ITA 136/NAG/2024[2018-19]Status: Disposed25/10/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
VNIT KARMACHARI SAHAKARI PAT SANSTHA,NAGPUR vs ITO WARD 1(5), NAGPUR, NAGPUR
ITA 134/NAG/2024[2019-20]Status: Disposed25/10/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
ANAND GOVIND THATTE,NAGPUR vs ITO, WARD-2(2), NAGPUR
ITA 127/NAG/2024[2015-16]Status: Disposed25/10/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), NAGPUR vs MANOJ KUMAR VISHANDAS KAMNANI, NAGPUR
ITA 89/NAG/2023[2020-21]Status: Disposed25/10/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
RAVINDRA KHANDELWAL,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE AKOLA , AKOLA
ITA 403/NAG/2023[2017-18]Status: Disposed25/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
NAGPUR DHANYA BAZAR GRUH NIRMAN SAHAKARI SAMITEE LIMITED,NAGPUR vs ASST. DIRECTOR OF INCOME TAX CPC, BENGALURU
ITA 378/NAG/2023[2020-21]Status: Disposed25/10/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
DCIT, CC-2(2), NAGPUR, NAGPUR vs ATUL RAMSHARAN GUPTA, NAGPUR
ITA 274/NAG/2023[2016-17]Status: Disposed25/10/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DCIT, CC-1(3), NAGPUR, NAGPUR vs RADHIKA VEGETABLES OILS PVT. LTD., VIZIANAGRAM
ITA 236/NAG/2023[2021-22]Status: Disposed25/10/2024AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
DCIT-CC-1(3), NAGPUR, NAGPUR vs R.B.S.D. AND F.N. DAS(EXPORT FIRM), VIZIANAGRAM
ITA 234/NAG/2023[2020-21]Status: Disposed25/10/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
DCIT-CC-1(3), NAGPUR, NAGPUR vs MOR ALLOYS PVT. LTD., VISAKHAPATNAM
ITA 233/NAG/2023[2021-22]Status: Disposed25/10/2024AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
SHRI PRAKASH JIWANDAS WANJARI,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, NAGPUR
ITA 232/NAG/2022[2011-12]Status: Disposed25/10/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCEL-1(2, NAGPUR vs M/S. VIBRANT GLOBAL CAPITAL LTD., MUMBAI
ITA 229/NAG/2022[2014-15]Status: Disposed25/10/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, NAGPUR vs M/S RAGHAV FINVEST PVT LTD , NAGPUR
ITA 121/NAG/2020[2012-13]Status: Disposed25/10/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX AKOLA CIRCLE , AKOLA vs AKOLA URBAN CO-OPRATIVE BANK LTD , AKOLA
ITA 119/NAG/2020[2015-16]Status: Disposed25/10/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, NAGPUR vs SHRI VIJAY B KHANDELWAL , NAGPUR
ITA 107/NAG/2020[2014-15]Status: Disposed25/10/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX , CENTAL CIRCLE -2(2) , NAGPUR vs SHRI NARENDRA MAGANMAL KOTHARI , NAGPUR
ITA 330/NAG/2019[2013-14]Status: Disposed25/10/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)