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ITAT Nagpur Bench
3,585 judgments
SMS TOLLS AND DEVELOPERS,NAGPUR vs ITO, WARD 1(5), NAGPUR
ITA 348/NAG/2023[2011-12]Status: Disposed18/11/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
VIJAY VINOD DURAGKAR,NAGPUR vs INCOME TAX OFFICER WARD 4(4), NAGPUR
ITA 339/NAG/2023[2015-16]Status: Disposed18/11/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs HARMONY AAC PRODUCTS PRIVATE LIMITED, NAGPUR
ITA 333/NAG/2023[2019-20]Status: Disposed18/11/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs HARMONY HOMES, NAGPUR
ITA 332/NAG/2023[2019-20]Status: Disposed18/11/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs HARMONY HOMES, NAGPUR
ITA 331/NAG/2023[2018-19]Status: Disposed18/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs HARMONY HOMES, NAGPUR
ITA 330/NAG/2023[2017-18]Status: Disposed18/11/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, WARD-1(2), NAGPUR, NAGPUR vs INDUS PAPERS, NAGPUR
ITA 223/NAG/2023[2018-19]Status: Disposed18/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
NAGESHWARA CHARITABLE TRUST,NAGPUR vs INCOME TAX OFFICER, WARD-1, EXEMPTION, NAGPUR
ITA 129/NAG/2023[2016-17]Status: Disposed18/11/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
NAGESHWARA CHARITABLE TRUST,NAGPUR vs ITO WD 3, EXEMP, NAGPUR, NAGPUR
ITA 128/NAG/2023[2016-17]Status: Disposed18/11/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs MANOJKUMAR PARMANAND SINGHANIA, YAVATMAL
ITA 119/NAG/2023[2015-16]Status: Disposed18/11/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
YOGITA CHANDRAKANT GHUSE,HINGANGHAT vs ITO WARD-2, WARDHA
ITA 77/NAG/2024[2016-17]Status: Disposed30/10/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
ABDUL IRFAN ABDUL AJIJ SHEIKH,WARDHA vs ITO, WARD-2, WARDHA
ITA 78/NAG/2024[2017-18]Status: Disposed25/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
NITIN JUGALKISHORE CHENDULKAR,AMRAVATI vs ACIT, AMRAVATI CIRCLE, AMRAVATI
ITA 75/NAG/2024[2015-16]Status: Disposed25/10/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
ITO, WARD-5, AMRAVATI, AMRAVATI vs SHAIKH NAZIR SHAIKH BASHIR, AMRAVATI
ITA 66/NAG/2024[2017-18]Status: Disposed25/10/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
M/S. PHOENIX INFRA ESTATE INTERNATIONAL LTD,NAGPUR vs ACIT CENTRAL CIRCLE 2(3), NAGPUR
ITA 60/NAG/2024[2010-11]Status: Disposed25/10/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
M/S PHOENIX INFRA ESTATE INTERNATIONAL LTD,NAGPUR vs ACIT, CENTRAL CIRCLE 2(3), NAGPUR
ITA 59/NAG/2024[2009-10]Status: Disposed25/10/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
M/S PHOENIX INFRA ESTATE INTERNATIONAL LTD,NAGPUR vs ACIT, CENTRAL CIRCLE-2(3), NAGPUR
ITA 58/NAG/2024[2008-09]Status: Disposed25/10/2024AY 2008-09
SHRI V. DURGA RAO (Judicial Member)
M/S PHOENIX INFRA ESTATE INTERNATIONAL LTD,NAGPUR vs ACIT, CENTRAL CIRCLE-2(3), NAGPUR
ITA 57/NAG/2024[A.Y. 2007-08]Status: Disposed25/10/2024
SHRI V. DURGA RAO (Judicial Member)
GOPAL PURUSHOTTAM VEGAD,AMRAVATI vs INCOME TAX OFFICER-WARD 5, AMRAVATI
ITA 379/NAG/2024[2016-17]Status: Disposed25/10/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
GOPAL PURUSHOTTAM VEGAD,AMRAVATI vs INCOME TAX OFFICER-WARD 5, AMRAVATI
ITA 378/NAG/2024[2014-15]Status: Disposed25/10/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
