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ITAT Nagpur Bench

3,585 judgments

SULTAN SINGH,JAMMU AND KAHMIR vs ITO WARD 3(1), NAGPUR, NAGPUR

ITA 329/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SHREE GURURAGHAVENDRA SWAMY BHAJAN MANDAL,NAGPUR vs CIT EXEMPTION, PUNE

ITA 32/NAG/2024[2023-24]Status: Disposed18/11/2024AY 2023-24

SHRI V. DURGA RAO (Judicial Member)

SHREE GURURAGHAVENDRA SWAMY BHAJAN MANDAL,NAGPUR vs CIT EXEMPTION, PUNE

ITA 31/NAG/2024[2023-24]Status: Disposed18/11/2024AY 2023-24

SHRI V. DURGA RAO (Judicial Member)

ASSITANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(1), NAGPUR vs SURESH GOKULDAS BAJAJ, NAGPUR

ITA 2/NAG/2024[2015-16]Status: Disposed18/11/2024AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

RAGHAV AGRITECH,NAGPUR vs ITO WARD 3(4), NAGPUR

ITA 182/NAG/2024[2019-20]Status: Disposed18/11/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 180/NAG/2024[2014-15]Status: Disposed18/11/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 179/NAG/2024[2014-15]Status: Disposed18/11/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 178/NAG/2024[2014-15]Status: Disposed18/11/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 177/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 176/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 175/NAG/2024[2012-13]Status: Disposed18/11/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 174/NAG/2024[2012-13]Status: Disposed18/11/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

SACHIN RAMESH HOLEY,WARDHA vs ITO WARD 1, WARDHA, WARDHA

ITA 173/NAG/2024[2012-13]Status: Disposed18/11/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

CHANDAN THAKURDAS MANGTANI,ARVI. DIST. WARDHA vs ITO, WARD-1, WARDHA

ITA 158/NAG/2024[2017-18]Status: Disposed18/11/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

SHAMPA DEVPRASAD SENGUPTA,NAGPUR vs ITO WARD 2(2), NAGPUR

ITA 145/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)

SHRI KRUPA UDHYOG,AKOLA vs DCIT AKOLA CIRCLE, AKOLA

ITA 139/NAG/2024[2015-16]Status: Disposed18/11/2024AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

VATSALYA BUILDERS AND DEVELOPERS PRIVATE LIMITED,NAGPUR vs DCIT, CIRCLE - 1, NAGPUR

ITA 13/NAG/2024[2018-19]Status: Disposed18/11/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

VATSALYA BUILDERS AND DEVELOPERS PVT LTD,NAGPUR vs DCIT, CIRCLE -1, NAGPUR

ITA 12/NAG/2024[2014-15]Status: Disposed18/11/2024AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

VATSALYA BUILDERS AND DEVELOPERS PVT LTD,NAGPUR vs DCIT, CIRCLE - 1, NAGPUR

ITA 11/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

VATSALYA BUILDERS AND DEVELOPERS PVT LTD,NAGPUR vs DCIT CIRCLE -1 , NAGPUR

ITA 10/NAG/2024[2012-13]Status: Disposed18/11/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)