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ITAT Nagpur Bench
3,585 judgments
ASHWIN SURESH CHANDAK,NAGPUR vs ITO WARD, TDS 51(1), NAGPUR
ITA 107/NAG/2024[2013-14]Status: Disposed28/11/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
CHANDRAKUMAR MADHUSUDANJI JAJODIA,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE
ITA 399/NAG/2023[2013-14]Status: Disposed28/11/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
PURNAND RAMCHANDRA MISHRA,NAGPUR vs DCIT, CENTRAL CIRCLE 2(2), NAGPUR, NAGPUR
ITA 281/NAG/2023[2019-20]Status: Disposed28/11/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
DCIT, CC-2(2), NAGPUR, NAGPUR vs ATUL RAMSHARAN GUPTA, NAGPUR
ITA 273/NAG/2023[2013-14]Status: Disposed28/11/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
VIDHARBHA KONKAN GRAMIN BANK ,NAGPUR vs INCOME TAX OFFICER WARD 1(5) , NAGPUR
ITA 8/NAG/2019[2015-2016]Status: Disposed28/11/2024AY 2015-2016
SHRI V. DURGA RAO (Judicial Member)
VIDHARBHA KONKAN GRAMIN BANK ,NAGPUR vs INCOME TAX OFFICER WARD 1(5) , NAGPUR
ITA 7/NAG/2019[2014-15]Status: Disposed28/11/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
SHRI DEEPAK SURESH GADGE,,NAGPUR vs DY. CIT, CIRCLE-1 , NAGPUR
ITA 23/NAG/2018[2013-2014]Status: Disposed28/11/2024AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-5, NAGPUR vs THE NIRMAL UJWAL CREDIT CO-OP SOCIETY LTD, NAGPUR
ITA 391/NAG/2019[2014-15]Status: Heard27/11/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-5, NAGPUR vs THE NIRMAL UJWAL CREDIT CO-OP SOCIETY LTD, NAGPUR
ITA 390/NAG/2019[2012-13]Status: Heard27/11/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
VATSALYA BUILDERS AND DEVELOPERS PVT LTD,NAGPUR vs DCIT, CIRCLE 1, NAGPUR
ITA 9/NAG/2024[2011-12]Status: Disposed18/11/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND AKRUSHAK SAHAKARI PAT SANSTHA MARYADIT,BHANDRA vs INCOME TAX OFFICER WARD-2, BHANDRA
ITA 415/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND AKRUSHAK SAHAKARI PAT SANSTHA MARYADIT ,BHANDRA vs INCOME TAX OFFICER WRD-2, BHANDRA
ITA 413/NAG/2024[2022-23]Status: Disposed18/11/2024AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
VIVEKANAND AKRUSHAK SAHAKARI PAT SANSTHA MARYADIT,BHANDRA vs INCOME TAX OFFICER WARD-2, BHANDRA
ITA 412/NAG/2024[2018-19]Status: Disposed18/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
CINE CORPORATION OF INDIA,NAGPUR vs INCOME TAX OFFICER, WARD 2(1), NAGPUR, NAGPUR
ITA 405/NAG/2024[2013-14]Status: Disposed18/11/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
JIJAMATA MAHILA GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA,BHANDRA vs ITO WARD-1, BHANDRA
ITA 386/NAG/2024[2018-19]Status: Disposed18/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
M/S VINAYAK NAGARI SAHAKARI PAT. SANSTHA,BHANDARA vs INCOME TAX OFFICER WARD-2, BHANDRA
ITA 383/NAG/2024[2018-19]Status: Disposed18/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SANJAY NAMDEORAO SHETE,AMRAVATI vs ITO WARD - 5, AMRAVATI
ITA 382/NAG/2024[2017-18]Status: Disposed18/11/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
RAVINDRA MADANLAL KHANDELWAL,AKOLA vs DCIT/ACIT CIRCLE , AKOLA
ITA 375/NAG/2024[2018-19]Status: Disposed18/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DEVANAND BABASAHEB SHIRKE,NAGPUR vs THE INCOME TAX OFFICER WARD 4(4), NAGPUR
ITA 357/NAG/2024[2018-2019]Status: Disposed18/11/2024AY 2018-2019
SHRI V. DURGA RAO (Judicial Member)
SUMIT PRAKASHRAO FULZELE,CHANDRAPUR vs ITO WARD 2 , CHANDRAPUR
ITA 35/NAG/2024[2017-18]Status: Disposed18/11/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
